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Praveen.P vs The Small Industries Development ...
2021 Latest Caselaw 5890 Ker

Citation : 2021 Latest Caselaw 5890 Ker
Judgement Date : 18 February, 2021

Kerala High Court
Praveen.P vs The Small Industries Development ... on 18 February, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

    THURSDAY, THE 18TH DAY OF FEBRUARY 2021 / 29TH MAGHA,1942

                       WP(C).No.3460 OF 2021(F)


PETITIONER:

               PRAVEEN.P
               AGED 34 YEARS
               S/O. C. PRABHAKARAN, RESIDING AT VAZHOTTUVILAVEEDU,
               NADOORKOLLA, AMARAVILA P.O,
               THIRUVANANTHAPURAM-695 122, PH. 9995174711.

               BY PRAVEEN.P(PARTY IN PERSON)

RESPONDENTS:

      1        THE SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED,
               HOUSING BOARD BUILDING, SHANDHINAGAR,
               THIRUVANANTHAPURAM-695 001, REPRESENTED BY ITS
               MANAGING DIRECTOR.

      2        MANAGING DIRECTOR,
               KERALA SIDCO, HOUSING BOARD BUILDING, SHANDHINAGAR,
               THIRUVANANTHAPURAM-695 001

      3        KERALA STATE COMMISSION FOR SC/ST
               IVTH FLOOR, AYYANKALI BHAVAN, KANAGANAGAR, KOWDIAR
               P.O, THIRUVANANTHAPURAM-695 001.

               R1-2 BY ADV. BIJU G., SC, SIDCO

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
18.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.3460 OF 2021(F)

                                    2




                               JUDGMENT

Dated this the 18th day of February 2021

The prayers sought for in WP(C) Nos.8802 of 2020 and 3460

of 2021 are substantially the same.

2. In the above view of the matter, this writ petition is not

maintainable before this Court.

This writ petition is, accordingly, dismissed.

Sd/-

ANU SIVARAMAN JUDGE SVP WP(C).No.3460 OF 2021(F)

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 COPY OF CASTE CERTIFICATE NO.

A6/18569/2009/KDIS DATED 25.04.2009 ISSUED BY THAHAZILDAR NEYYATTINKARA TALUK.

EXHIBIT P2 COPY OF CASTE CERTIFICATE NO.

A6/30031/14/K.DIS DATED 19.06.2014 ISSUED BY TAHASILDAR NEYYATTINKARA TALUK.

EXHIBIT P3 1ST SELECTION RANK LIST.

EXHIBIT P4 COPY OF CASTE CERTIFICATE NO.

A6/33858/15/K.DIS DATED 03.09.2015 ISSUED BY TAHASILDAR NEYYATTINKARA TALUK.

EXHIBIT P5 SUBMITTED COPY OF REQUEST LETTER TO GET THE CASTE CERTIFICATE NO. AKS/TVM 161/2019/1160 DATED 03.07.2019.

EXHIBIT P6 COPY OF CASTE CERTIFICATE NO. 41556146 DATED 17.07.2019 ISSUED BY TAHASILDAR NEYYATTINKARA TALUK.

EXHIBIT P7 APPLICATION SUBMITTED TO THE PUBLIC INFORMATION OFFICER AS PER RIGHT TO INFORMATION ACT TO VERIFY THE COPY OF REGISTER BOOM REGARDING CASTE CERTIFICATE.

EXHIBIT P7 A COPY OF REGISTER BOOK RECEIVED FROM SIDCO:

RTA/76/2019-20 DT. 19.03.2020.

EXHIBIT P8 2ND SELECTION RANK LIST.

EXHIBIT P9 APPLICATION SUBMITTED TO THE PUBLIC INFORMATION OFFICER AS PER RIGHT TO INFORMATION ACT TO GET THE FULL DETAILS OF ALL APPLICANTS (SC/ST) THOSE WHO APPLIED FOR THE POST.

EXHIBIT P9 A DETAILS RECEIVED AS PER AP NO.

1317(1)/2019/SIS.

EXHIBIT P10 A CANDIDATE NAMED AMAL VINEETH A V HAS NOT SUBMITTED THE CASTE CERTIFICATE (SC) AT THE TIME OF APPOINTMENT. THE ORDER RECEIVED AS PER RIGHT TO INFORMATION ACT SIDCO.RTA/31/2021. DT. O6.11.2020.

EXHIBIT P11 COPY OF APPLICATION FORM JOLLY KATTITHARA (ROLL NO. AO248).

EXHIBIT P12 COPY OF CASTE RESERVATION CERTIFICATE RECEIVED BY A CANDIDATE NAMED VINOD S FROM WP(C).No.3460 OF 2021(F)

HON'BLE HIGH COURT OF KERALA, WPC NO. 27271/2019(H).

EXHIBIT P12 A BASED ON THE JUDGMENT OF HON'BLE HIGH COURT OF KERALA, SIDCO CHANGED THE RANK LIST AND GET THE SIUC RESERVATION TO THE CANDIDATE. SIDCO. NO PW/1407/W.P.C./16, DATED DATED 16.01.2021.

EXHIBIT P13 A CANDIDATE NAMED ANEESH P V. (ROLL NO. A 0193) HAS SUBMITTED THE CASTE CERTIFICATE DT. 06.06.2012 TO THE SIDCO.

EXHIBIT P14 A CANDIDATE NAMED RAJESH R. C (ROLL NO. A 1085) HAS SUBMITTED THE CASTE CERTIFICATE DT. 10.04.2003 TO THE SIDCO.

EXHIBIT P15 A CANDIDATE NAMED SUNIL KUMAR T.M. (ROLL NO. A 0238) HAS SUBMITTED THE CASTE CERTIFICATE DT. 03.12.2012 TO THE SIDCO.

EXHIBIT P16 COPY OF APPLICATION TO THE SIDCO MD TO GET THE CASTE RESERVATION (SC) WITH ALLA THE RELEVANT DOCUMENTS ON 31.01.2021.

EXHIBIT P16 A COPY OF APPLICATION TO THE SIDCO AO TO GET THE CASTE RESERVATION (SC) WITH ALL THE RELEVANT DOCUMENTS ON 31.01.2021.

EXHIBIT P16 B COPY OF ORDER BASED ON THE APPLICATION WHICH HAS SUBMITTED TO THE AO. SIDCO, PW/1407/W.P.C/16, DATED 03.02.2021.

EXHIBIT P17 COPY OF ORDER ISSUED BY THE HON HIGH COURT OF KERALA, W.P.C NO. 21545/2020, DATED 13.10.2020.

EXHIBIT P18 COPY OF JUDGMENT FINALIZED BY THE STATE INFORMATION COMMISSION REGARDING THE FILE NUMBERS A.P. NO. 2242, 2246, 2245, 2244(5)/19/SIC, DATED 07.03.2020.

EXHIBIT P19 COPY OF REPORT SUBMITTED BY SIDCO TO THE SC/ST/P.E.R(6)/19, DATED 26.09.2019.

EXHIBIT P19 A COPY OF SUBMITTED APPLICATION TO THE SC/ST COMMISSION TO HEAR THE SIDE OF THE PETITIONER, NO. 4629/E1/19/TVM, DATED 04.02.2021.

EXHIBIT P20 COPY OF NOTIFICATION PUBLISHED BY THE SIDCO FOR THE POST OF UNSKILLED WORKERS, DATED 10.10.2013.

 
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