Shaju M.J vs Moly A.V
2021 Latest Caselaw 5829 Ker

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OP (FC).No.753 OF 2019

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

           THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                   &

                  THE HONOURABLE MR.JUSTICE C.S.DIAS

   WEDNESDAY, THE 17TH DAY OF FEBRUARY 2021 / 28TH MAGHA,1942

                         OP (FC).No.753 OF 2019

   AGAINST THE ORDER/JUDGMENT IN EP 69/2014 IN OP 561/2006 OF
                     FAMILY COURT,ERNAKULAM


PETITIONER/S:

                SHAJU M.J.,
                AGED 49 YEARS
                S/O.JOHN, MALIYEKKAL HOUSE, POVANTHURUTHU, KOTTAYAM
                DISTRICT.

                BY ADV. SMT.E.V.MOLY

RESPONDENT/S:

                MOLY A.V.,
                AGED 41 YEARS
                D/O.LATE ANTONY, VAZHAKKALA HOUSE, PADUVAPURAM
                P.O., KARIPPALA.683 576


     THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD            ON
17.2.2021, THE COURT ON 17-02-2021 DELIVERED THE FOLLOWING:
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OP (FC).No.753 OF 2019




         A.MUHAMED MUSTAQUE & C.S.DIAS, JJ.
             ======================
                  OP(FC) No.753 of 2019
             ======================
         Dated this the 17th day of February, 2021.

                         JUDGMENT

A.MUHAMED MUSTAQUE , J.

The learned counsel appearing for the petitioner

submits that the matter is not pressed. Accordingly, the

original petition is dismissed as not pressed.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

                                          C.S.DIAS
SKS/17.2.2021                               JUDGE

OP (FC).No.753 OF 2019



                             APPENDIX

PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF ORDER DATED 16.09.2006 IN OP NO.561/2006 OF THE FAMILY COURT, ERNAKULAM.

EXHIBIT P2 TRUE COPY OF IN EP NO.69/2014 IN OP.561/2006.

EXHIBIT P3 TRUE COPY OF ORDER IN EA NO.156/2019 IN EP.NO.69/2014 DATED 24.10.2019.