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Winny Mathew vs Biju Varkey
2021 Latest Caselaw 5804 Ker

Citation : 2021 Latest Caselaw 5804 Ker
Judgement Date : 17 February, 2021

Kerala High Court
Winny Mathew vs Biju Varkey on 17 February, 2021
                                   1
OP (FC).No.765 OF 2019

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

           THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                   &

                  THE HONOURABLE MR.JUSTICE C.S.DIAS

   WEDNESDAY, THE 17TH DAY OF FEBRUARY 2021 / 28TH MAGHA,1942

                         OP (FC).No.765 OF 2019

 AGAINST THE ORDER/JUDGMENT DATED 14.6.2019 IN IA 2381/19 IN OP
              2088/2018 OF FAMILY COURT,ERNAKULAM


PETITIONER/S:

                WINNY MATHEW,
                AGED 40 YEARS
                D/O. C.V MATHAI, RESIDING AT CHULLY HOUSE,
                KARAYAMPARAMBU, KARUKUTTY P.O, ERNAKULAM DISTRICT
                683576

                BY ADV. SMT.CHINCY GOPAKUMAR

RESPONDENT/S:

                BIJU VARKEY
                S/O. T.C VARKEY, RESIDING AT THEKKEVEETTIL HOUSE,
                PATTAL, PERUMBAVOOR, ERNAKULAM DISTRICT 683548

                R1 BY ADV. SRI.T.M.RAMAN KARTHA

     THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD               ON
17.2.2021, THE COURT ON 17-02-2021 DELIVERED THE FOLLOWING:
                                2
OP (FC).No.765 OF 2019




         A.MUHAMED MUSTAQUE & C.S.DIAS, JJ.
             ======================
                  OP(FC) No.765 of 2019
             ======================
         Dated this the 17th day of February, 2021.

                         JUDGMENT

A.MUHAMED MUSTAQUE , J.

The learned counsel appearing for the petitioner

submits that the matter is not pressed. Accordingly, the

original petition is dismissed as not pressed.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

                                          C.S.DIAS

SKS/17.2.2021                              JUDGE

OP (FC).No.765 OF 2019



                             APPENDIX

PETITIONER'S/S EXHIBITS:

EXHIBIT P1 PHOTOCOPY OF THE O.P NO. 2088/2018 FILED BY THE PETITIONER BEFORE THE FAMILY COURT, ERNAKULAM.

EXHIBIT P2 PHOTOCOPY OF I.A NOP. 2381/2019 FILED BY THE PETITIONER BEFORE THE FAMILY COURT, ERNAKULAM

EXHIBIT P3 PHOTOCOPY OF THE COUNTER TO THE I.A NO.

2381/2019 FILED BY THE RESPONDENT.

EXHIBIT P4 PHOTOCOPY OF THE REPLY FILED BY THE PETITIONER TO THE COUNTER FILED BY THE POWER OF ATTORNEY OF THE RESPONDENT IN I.A NO. 2381/2019.

EXHIBIT P5 PHOTOCOPY OF THE ORDER DATED 14-06-2019 PASSED BY FAMILY COURT, ERENAKULAM IN I.A NO. 2381/2019.

 
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