R.Keerthana vs State Of Kerala
2021 Latest Caselaw 5779 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                  THE HONOURABLE MR.JUSTICE S.V.BHATTI

                                     &

           THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

     WEDNESDAY, THE 17TH DAY OF FEBRUARY 2021 / 28TH MAGHA,1942

                          WP(C).No.3358 OF 2021(T)


PETITIONER/S:

       1        R.KEERTHANA
                AGED 22 YEARS
                D/O. MR. RAVI, NO.5, KASIVISHWANATHAN NAGAR, NEAR EAST
                ANNA NAGAR, CUDDALORE, TAMILNADU, PIN - 604001,

       2        ANNIE J WINNIE
                AGED 21 YEARS
                3RD YEAR BSMS STUDENT, SANTHIGIRI SIDDHA MEDICAL
                COLLEGE, SANTHIGIRI, THIRUVANANTHAPURAM, PIN - 695584.

                BY ADVS.
                SRI.HARIS BEERAN
                SMT.O.A.NURIYA

RESPONDENT/S:

       1        STATE OF KERALA
                REPRESENTED BY ITS SECRETARY TO AYUSH (A) DEPARTMENT,
                SECRETARIAT, THIRUVANANTHAPURAM - PIN - 695001,

       2        KERALA UNIVERSITY OF HEALTH SCIENCES,
                TRICHUR, PIN - 680596, REPRESENTED BY ITS REGISTRAR.

       3        COMMISSIONER FOR ENTRANCE EXAMINATIONS,
                5TH FLOOR, KSHB BUILDING, SANTHI NAGAR,
                THIRUVANANTHAPURAM, PIN - 695001.

       4        ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL
                COLLEGES IN KERALA
                T.C. 16/1553-4, PRASANTHI BUILDINGS, M.P. APPAN ROAD,
                VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014,
                REPRESENTED BY ITS CHAIRMAN.
 W.P.(C) No.3358/2021
                                     -2-


       5         SANTHIGIRI SIDDHA MEDICAL COLLEGE,
                 SANTHIGIRI P.O, THIRUVANANTHAPURAM, PIN - 695589,
                 REPRESENTED BY ITS MANAGER.

       6         UNION OF INDIA
                 MINISTRY OF AYUSH, AYUSH BHAWAN, B BLOCK, GOP COMPLEX,
                 INA, NEW DELHI - 110023.

       7         STATE OF KERALA
                 REPRESENTED BY ITS SECRETARY, HIGHER EDUCATION
                 DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM, PIN -
                 695001.

                 R2 BY SHRI.P.SREEKUMAR, SC, KERALA UNIVERSITY OF HEALTH
                 SCIENCES
                 R6 BY ADV. SHRI.P.VIJAYAKUMAR, ASG OF INDIA

OTHER PRESENT:

                 SPL.GP - M.A.ASIF

       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) No.3358/2021
                                   -3-




                           JUDGMENT

Dated this the 17th day of February 2021

S.V.Bhatti, J.

Writ petition is dismissed as withdrawn for the present.

However, liberty is granted to work out the remedies, the cause

of action if survives.

Sd/-

S.V.BHATTI

JUDGE

Sd/-

BECHU KURIAN THOMAS

JUDGE

jjj W.P.(C) No.3358/2021

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF COMMON ORDER IN RP NO.464 OF 2020 AND WPC NO. 15992 OF 2020 DATED 10.08.2020.

EXHIBIT P2 TRUE COPY OF REPRESENTATION TO THE HON'BLE CHIEF MINISTER OF KERALA DATED NIL.

EXHIBIT P3 TRUE COPY OF LETTER DATED 24.11.2020 ISSUED BY 1ST RESPONDENT TO ADMISSION SUPERVISORY COMMITTEE.

EXHIBIT P4 TRUE COPY OF GO(RT)NO. 438/2020/AYUSH DATED 01.12.2020.

EXHIBIT P5 TRUE COPY OF EMAIL SENT BY SIDDHA PARENTS FORUM TO ADMISSION SUPERVISORY COMMITTEE DATED 20.01.2021.

EXHIBIT P6 TRUE COPY OF EMAIL SENT BY SIDDHA PARENTS FORUM TO HON'BLE CHIEF MINISTER OF KERALA DATED 28.01.2021.

EXHIBIT P6(a) TRUE COPY OF EMAIL SENT BY SIDDHA PARENTS FORUM TO HON'BLE CHIEF MINSTER OF KERALA DATED 2.2.2021.

EXHIBIT P7 TRUE COPY OF ORDER IN WP(C) NO. 32018 OF 2018 DATED 19.12.2018.

EXHIBIT P8 TRUE COPY OF GO(RT) NO. 87/2019/AYUSH DATED 16.02.2019.

EXHIBIT P9 TRUE COPY OF LETTER OF GOVERNMENT DATED 09.01.2020.

EXHIBIT P10 TRUE COPY OF ORDER OF ADMISSION SUPERVISORY COMMITTEE DATED 07.02.2021.