Citation : 2021 Latest Caselaw 5698 Ker
Judgement Date : 17 February, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
WEDNESDAY, THE 17TH DAY OF FEBRUARY 2021 / 28TH MAGHA,1942
WP(C).No.16805 OF 2020(A)
PETITIONERS:
1 NIMMY SHIJU
AGED 35 YEARS
CHAIRPERSON, KUDUMBASREE COMMUNITY DEVELOPMENT
SOCIETY, MELUKAVU GRAMA PANCHAYAT,
KOTTAYAM DISTRICT, PIN-686652.
2 SHIMYA K.R.,
W/O.ANEESH C.G., CHOLLANAL HOUSE, KIZHAKKAN MATTAM
P.O., KOTTAYAM DISTRICT, PIN-686652.
BY ADVS.
SRI.S.P.ARAVINDAKSHAN PILLAY
SMT.N.SANTHA
SRI.V.VARGHESE
SRI.PETER JOSE CHRISTO
SRI.S.A.ANAND
SMT.K.N.REMYA
SMT.L.ANNAPOORNA
SHRI.VISHNU V.K.
KUM.ABHIRAMI K. UDAY
SHRI.KURUVILLA SABU CHRISTY
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT, LOCAL
SELF GOVERNMENT DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695001.
2 EXECUTIVE DIRECTOR,
KUDUMBASREE STATE MISSION OFFICE, 2ND FLOOR, TRIDA
BUILDING, CHALAKUZHY ROAD, MEDICAL COLLEGE P.O.,
THIRUVANANTHAPURAM, PIN-695011.
3 DEPUTY DIRECTOR OF PANCHAYAT,
OFFICE OF THE DEPUTY DIRECTOR OF PANCHAYAT, CIVIL
STATION, COLLECTORATE, KOTTAYAM, PIN-686001.
4 NISHA JOSEPH,
PRESIDENT, MELUKAVU GRAMA PANCHAYAT, KOTTAYAM
DISTRICT, PIN-686652.
WP(C).No.16805 OF 2020(A)
2
5 SECRETARY,
MELUKAVU GRAMA PANCHAYAT,
KOTTAYAM DISTRICT, PIN-686652.
6 MELUKAVU GRAMA PANCHAYAT,
REPRESENTED BY ITS SECRETARY,
KOTTAYAM DISTRICT, PIN-686652.
R4-6 BY ADV. SRI.CYRIAC KURIAN
R4-6 BY ADV. SRI.SUJITH MATHEW JOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.16805 OF 2020(A)
3
JUDGMENT
Dated this the 17th day of February 2021
The prayer in this writ petition is for a direction to ensure that
the funds covered by Exts.P1 and P2 are transferred to the
Kudumbasree CDS of the Panchayat. It is submitted by the learned
Standing Counsel appearing for the 6 th respondent that the amounts
already stands transferred on 08.10.2020.
The said submission is recorded. This writ petition is,
accordingly, closed.
Sd/-
ANU SIVARAMAN JUDGE SVP WP(C).No.16805 OF 2020(A)
APPENDIX PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF ORDER NO.KS/L/423/2019 DATED 10.03.2019 OF THE 2ND RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE ORDER NO.4182/L/2019/K.S.H.O. DATED 18.09.2019 OF THE 2ND RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE INTERIM ORDER DATED 30.09.2019 IN W.P(C)NO.25467/2019 OF THIS HON'BLE COURT.
EXHIBIT P4 TRUE COPY OF THE LETTER NO.A2-82/2020 DATED 24.07.2020 OF THE 4TH RESPONDENT.
EXHIBIT P5 TRUE COPY OF LETTER NO.CDSMKV-1/2020-21 DATED 27.07.2020 OF THE 6TH RESPONDENT.
EXHIBIT P6 TRUE COPY OF THE LETTER NO.A2-3236/18 DATED 07.12.2018 OF THE 5TH RESPONDENT.
EXHIBIT P7 TRUE COPY OF LETTER NO.M.K.V.1/2018-19 DATED 07.12.2018 OF THE AGRICULTURAL OFFICER, KRISHI BHAVAN, MELUKAVU.
EXHIBIT P8 TRUE COPY OF THE RESOLUTION NO.1 OF THE EXTRAORDINARY MEETING OF MELUKAVU GRAMA PANCHAYAT COMMITTEE HELD ON 16.01.2020.
EXHIBIT P9 TRUE COPY OF THE REPRESENTATION DATED 28.07.2020 FILED BY 7 MEMBERS OF MELUKAVU GRAMA PANCHAYAT BEFORE THE 3RD RESPONDENT.
EXHIBIT P10 TRUE COPY OF THE LETTER DATED 21.07.2020 OF THE 1ST PETITIONER AND THE MEMBER SECRETARY OF THE CDS ALONG WITH ITS ENCLOSURES.
EXHIBIT P11 TRUE COPY OF THE LETTER NO.A2 1473/20 DATED 08.07.2020 OF THE 6TH RESPONDENT.
EXHIBIT P12 TRUE COPY OF THE LETTER NO.CDSMKV-1/2020-
21 DATED 11.08.2020.
EXHIBIT P13 TRUE COPY OF THE RESOLUTION DATED 06.08.2020 OF THE KUDUMBASREE CDS.
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