R.Viswanathan vs The Csb Bank Limited
2021 Latest Caselaw 5653 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE SMT. JUSTICE P.V.ASHA

    TUESDAY, THE 16TH DAY OF FEBRUARY 2021 / 27TH MAGHA,1942

                       WP(C).No.889 OF 2021(I)


PETITIONER:

               R.VISWANATHAN,
               AGED 71 YEARS,
               S/O.RAGHAVAN, RESIDING AT VISWAVILASOM,
               MARANADU P.O., MARANADU EAST, EZHUKONE,
               KOLLAM, PIN-691505.

               BY ADVS.
               SRI.SERGI JOSEPH THOMAS
               SRI.S.AJAY KUMAR

RESPONDENTS:

      1        THE CSB BANK LIMITED,
               CSB BHAVAN, PB NO.502, ST.MARYS COLLEGE ROAD,
               THRISSUR-680020,
               REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR.

      2        THE CHAIRMAN AND MANAGING DIRECTOR,
               CSB BANK, LIMITED CSB BHAVAN, PB NO.502,
               ST.MARYS COLLEGE ROAD, THRISSUR-680020.

      3        THE BRANCH MANAGER,
               CSB BANK LIMITED, KOLLAM BRANCH, MAIN ROAD,
               ANDAKUKKAM, PIN-691001.

      4        ANEESH KUMAR.V,
               PROPRIETOR, DARSAN CASHEW EXPORTS, MARANADU P.O.,
               MARANADU EAST, EZHUKONE, KOLLAM, PIN-691505.

               BY ADV. SRI. JACOB SEBASTIAN, SC

THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.889 OF 2021(I)

                               2




                            JUDGMENT

The learned counsel for the petitioner

seeks permission to withdraw the writ

petition. Permission granted.

Accordingly, this writ petition is

dismissed as withdrawn, with liberty to

approach appropriate forum.

Sd/-

P.V.ASHA JUDGE ww