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Shine Joseph vs Managing Director
2021 Latest Caselaw 5652 Ker

Citation : 2021 Latest Caselaw 5652 Ker
Judgement Date : 16 February, 2021

Kerala High Court
Shine Joseph vs Managing Director on 16 February, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR. JUSTICE SUNIL THOMAS

    TUESDAY, THE 16TH DAY OF FEBRUARY 2021 / 27TH MAGHA,1942

                       WP(C).No.8537 OF 2020(N)


PETITIONER:

               SHINE JOSEPH, AGED 48 YEARS
               AMPATT HOUSE, G.R.A.55,
               GAUREESHA PATTOM, THIRUVANANTHAPURAM-695004
               WORKING AS 'ASSISTANT MANAGER(PRODUCTIONS)',
               KOLLAM DIARY(MILMA),
               THEVALLY,
               THEVALLY.P.O,
               KOLLAM-691009

               BY ADV. SRI.S.SUJIN

RESPONDENTS:

      1        MANAGING DIRECTOR
               TRIVANDRUM REGIONAL CO-OPERATIVE MILK PRODUCERS
               UNION LTD,
               KSHEERA BHAVAN, PATTOM.P.O,
               THIRUVANANTHAPURAM-695004

      2        MANAGER
               PATHANAMTHITTA DIARY,(MILMA)
               NERIYAPURAM.P.O, MAMOODU,
               PATHANAMTHITTA-689691


OTHER PRESENT:

               SC SMT.LATHA ANAND

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                 JUDGMENT

When the matter was taken up, learned counsel for the petitioner

submitted that the matter has become infructuous.

2. This is recorded.

Accordingly, Writ Petition is closed.

Sd/-

                                               SUNIL THOMAS

Sbna                                                JUDGE
                          APPENDIX
PETITIONER'S EXHIBITS:

EXHIBIT P1           TRUE COPY OF THE LETTER DATED          4.6.2019

ISSUED BY THE 2ND RESPONDENT

EXHIBIT P2 TRUE COPY OF THE REPLY SUBMITTED BY THE PETITIONER ON 26.4.2019

EXHIBIT P3 TRUE COPY OF THE DUTIES AND RESPONSIBILITIES ASSIGNED TO THE PETITIONER

EXHIBIT P4 TRUE COPY OF THE ENQUIRY REPORT DATED 24.02.2020

EXHIBIT P5 TRUE COPY OF THE LETTER DATED 2.3.2020 ISSUED BY THE 2ND RESPONDENT

EXHIBIT P6 TRUE COPY OF THE LETTER DATED 9.3.2020 SUBMITTED BY THE PETITIONER

EXHIBIT P7 TRUE COPY OF THE LETTER DATED 10.3.2020 ISSUED BY THE 2ND RESPONDENT

 
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