Fathima Anshi U.K vs Sri.Balagangadharan.V.K
2021 Latest Caselaw 5646 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

              THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

     TUESDAY, THE 16TH DAY OF FEBRUARY 2021 / 27TH MAGHA,1942

         Con.Case(C).No.114 OF 2021 IN WP(C). 21224/2019

AGAINST THE ORDER/JUDGMENT IN WP(C) 21224/2019(C) OF HIGH COURT OF
                              KERALA


PETITIONER:

              FATHIMA ANSHI U.K.
              AGED 23 YEARS
              D/O.RESAK U.K., UMMINIKADAVATH HOUSE,
              MATTATHOOR P.O, OTHUKKUNGAL, KALPPATTA,
              MALAPPURAM DISTRICT, PIN-676528.

              BY ADV. SRI.R.RAMADAS

RESPONDENT:

              SRI.BALAGANGADHARAN.V.K
              (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER),
              ASSISTANT EDUCATIONAL OFFICER, VENGARA,
              MALAPPURAM DISTRICT, PIN-676304.

              SR. GP, SRI.R. RAJASEKHARAN NAIR

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.02.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con.Case(C).No.114 OF 2021

                                     2




                               JUDGMENT

Dated this the 16th day of February 2021

It is submitted by the learned counsel appearing on either side

that the directions contained in the interim order have been complied

with.

The said submission is recorded. This contempt of court case is,

accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE NP Con.Case(C).No.114 OF 2021

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE 1 CERTIFIED COPY OF THE INTERIM ORDER DATED 14.10.2020 IN W.P.(C)NO.21224/2019 ON THE FILE OF THIS HON'BLE COURT.

ANNEXURE 2 TRUE COPY OF THE INTERIM ORDER DATED 14.10.2020 IN W.P.(C)NO.14467/2020 PASSED BY THIS HON'BLE COURT.

ANNEXURE 3 TRUE COPY OF THE ORDER DATED 19.12.2020 ISSUED BY THE 2ND RESPONDENT.

RESPONDENT'S/S EXHIBITS: NIL