Citation : 2021 Latest Caselaw 5641 Ker
Judgement Date : 16 February, 2021
O.P.(FC).No.532/2019 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 16TH DAY OF FEBRUARY 2021 / 27TH MAGHA,1942
OP (FC).No.532 OF 2019
AGAINST THE ORDER/JUDGMENT IN OP 365/2019 OF FAMILY
COURT,KOZHIKODE
PETITIONER/S:
SHALAT GEORGE,
AGED 30 YEARS,
D/O.K.C.VARKEY, KUREEKKATTIL HOUSE,
THIRUVAMBADY P.O, KOZHIKODE, KERALA.
BY ADV.SMT.BIMALA BABY
RESPONDENT/S:
1 SANDEEP SEBASTIAN,
AGED 32 YEARS,
S/O.SEBASTIAN, P.V.PUTHIYEDATH HOUSE, MANALVAYAL,
MAILALLAMPARA, KOZHIKODE, KERALA-673 586.
2 SEBASTIAN,
AGED 67 YEARS,
P.V.PUTHIYEADATH HOUSE, MANALVAYAL, MAILALLAMPARA,
KOZHIKODE, KERALA-673 586.
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 05-09-
2019, THE COURT ON 16-02-2021 DELIVERED THE FOLLOWING:
O.P.(FC).No.532/2019 2
JUDGMENT
Dated this the 16th day of February, 2021 A.Muhamed Mustaque, J.
This original petition was filed on 03.09.2019 for
a direction for expeditious disposal of O.P.No.365/2019 on the files of the Family Court, Kozhikode. When this
matter came up before this Court there was no
representation. We find no reason to give any
direction to dispose of O.P.No.365/2019 at this point
of time.
Original petition is therefore dismissed.
Sd/-
A.MUHAMED MUSTAQUE JUDGE
Sd/-
C.S.DIAS JUDGE DG
APPENDIX PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE ORIGINAL PETITION DATED 30.03.2019 IN OP 365/2019
EXHIBIT P2 TRUE COPY OF IA NO.448/2019 FILED BY THE PETITIONER BEFORE THE HON'BLE FAMILY COURT, KOZHIKODE
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