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R.M.Ramachandran vs Dineshan I.A.S
2021 Latest Caselaw 5634 Ker

Citation : 2021 Latest Caselaw 5634 Ker
Judgement Date : 16 February, 2021

Kerala High Court
R.M.Ramachandran vs Dineshan I.A.S on 16 February, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

             THE HONOURABLE MR. JUSTICE SHAJI P.CHALY

     TUESDAY, THE 16TH DAY OF FEBRUARY 2021 / 27TH MAGHA,1942

         Con.Case(C).No.2162 OF 2018 IN WP(C). 19252/2018

   AGAINST THE JUDGMENT IN WP(C) 19252/2018(F) OF HIGH COURT OF
                              KERALA


PETITIONER/PETITIONER:

             R.M.RAMACHANDRAN
             AGED 62 YEARS
             S/O.KANNAN NAIR, RAYAROTH HOUSE,
             KAYALOOR, CHAVASSERY POST,
             MATTANNUR MUNICIPALITY,
             KANNUR DISTRICT-670702.

             BY ADV. SHRI.GEORGE SEBASTIAN

RESPONDENT/2ND RESPONDENT:

             DINESHAN I.A.S.
             AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER,
             PRESENTLY WORKING AS THE DIRECTOR OF PANCHAYATS,
             THIRUVANANTHAPURAM-695001.

             SRI.SURIN GEORGE IPE, GOVERNMENT PLEADER

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.02.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                   -2-

Con.Case(C).No.2162 OF 2018 IN WP(C). 19252/2018




                            JUDGMENT

Dated this the 16th day of February 2021

This contempt petition is filed complaining

that the directives contained in the judgment in

W.P.(C)No.19252/2018 dated 20.07.2018 are not

complied with.

2. However, today when the matter is taken

up, learned counsel for the petitioner submitted

that the directions are complied with. Therefore,

I do not find any reason to pursue the contempt

case any further.

The Contempt of Court case is closed,

accordingly.

Sd/-

SHAJI P.CHALY

JUDGE

hmh

Con.Case(C).No.2162 OF 2018 IN WP(C). 19252/2018

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE A A TRUE COPY OF THE JUDGMENT DATED 12-01-2018 IN W.P(C) 33539/2016

ANNEXURE B A TRUE COPY OF THE ORDER DATED 20-03-

2018 PASSED BY THE STATE OF KERALA

ANNEXURE C CERTIFIED COPY OF THE JUDGMENT DATED 20-07-2018 IN WP(C) 19252/2018

ANNEXURE D A TRUE COPY OF THE COMMUNICATION FROM THE PETITIONER TO THE RESPONDENT HEREIN DATED 14-08-2018.

ANNEXURE E TRUE COPY OF THE APPLICATION FOR OLD AGE PENSION DATED 21/07/2016

ANNEXURE F TRUE COPY OF THE RELEVANT EXTRACT OF THE PASS BOOK OF THE PETITIONER WITH THE CANARA BANK, MATTANNUR BRANCH

RESPONDENT'S/S EXHIBITS:

ANNEXURE I THE DETAILS OF THE APPLICATION AND THE SANCTIONING OF THE AMOUNT.

ANNEXURE II TRUE COPY OF G.O.(M.S.) NO.437/2016/FIN DATED 08.11.2016.

ANNEXURE III A TRUE COPY OF THE PROFORMA OF THE AFFIDAVIT

 
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