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Shabarinath C vs State Of Kerala
2021 Latest Caselaw 5625 Ker

Citation : 2021 Latest Caselaw 5625 Ker
Judgement Date : 16 February, 2021

Kerala High Court
Shabarinath C vs State Of Kerala on 16 February, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

     TUESDAY, THE 16TH DAY OF FEBRUARY 2021 / 27TH MAGHA,1942

                       WP(C).No.3880 OF 2021(H)


PETITIONER:

               SHABARINATH C
               AGED 35 YEARS
               S/O.GOPINATHAN, VISHNUDATH,
               RESIDING AT CHAKKUVALAPPIL VEEDU,
               KALLAYI, CALICUT-3.
               PH: 9895239262

               BY ADVS.
               SRI.ELVIN PETER P.J.
               SRI.K.R.GANESH
               SMT.KAIMAL PRIYA PADMANABHA
               SMT.GOURI BALAGOPAL

RESPONDENTS:

      1        STATE OF KERALA
               REPRESENTED BY THE PRINCIPAL SECRETARY,
               SC/ST DEVELOPMENT (E) DEPARTMENT,
               GOVERNMENT SECRETARIAT, STATUE,
               THIRUVANANTHAPURAM-695001.

      2        THE DIRECTOR,
               KERALA INSTITUTE FOR RESEARCH TRAINING AND
               DEVELOPMENT STUDIES OF SC/ST (KIRTADS),
               CHEVAYOOR, KOZHIKODE-673017.

      3        THE KERALA PUBLIC SERVICE COMMISSION,
               REPRESENTED BY ITS SECRETARY, PATTOM PALACE P.O.,
               THIRUVANANTHAPURAM-695004.

      4        SHAGIL T.K.,
               RESEARCH ASSISTANT (ANTHROPOLOGY),
               KERALA INSTITUTE FOR RESEARCH TRAINING AND
               DEVELOPMENT STUDIES OF SC/ST (KIRTADS),
               CHEVAYOOR P.O., KOZHIKODE-673017.

      5        ANISH M.S.,
               RESEARCH ASSISTANT (SOCIOLOGY),
               KERALA INSTITUTE FOR RESEARCH TRAINING AND
               DEVELOPMENT STUDIES OF SC/ST (KIRTADS),
               CHEVAYOOR P.O., KOZHIKODE-673017.
 WP(C).No.3880 OF 2021

                                2


       6      MAHESH M.V.,
              INVESTIGATOR, KERALA INSTITUTE FOR RESEARCH
              TRAINING AND DEVELOPMENT STUDIES OF SC/ST
              (KIRTADS), CHEVAYOOR P.O., KOZHIKODE-673017,
              RESIDING AT MEETHALA VEETIL HOUSE,
              KANHIRANGAD P.O., KANNUR-670142.

              SR GP, SRI.BIJOY CHANDRAN

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.3880 OF 2021

                                    3




                             JUDGMENT

Dated this the 16th day of February 2021

The learned counsel for the petitioner seeks permission to

withdraw the writ petition with liberty to file afresh before the KAT.

Permission is granted. This writ petition is, accordingly,

dismissed as withdrawn.

Sd/-

ANU SIVARAMAN JUDGE NP

 
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