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J And P Sand And Aggregates ... vs State Of Kerala
2021 Latest Caselaw 5582 Ker

Citation : 2021 Latest Caselaw 5582 Ker
Judgement Date : 16 February, 2021

Kerala High Court
J And P Sand And Aggregates ... vs State Of Kerala on 16 February, 2021
          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

         THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

TUESDAY, THE 16TH DAY OF FEBRUARY 2021 / 27TH MAGHA,1942

                  WP(C).No.19072 OF 2020(H)


PETITIONERS:

     1       J AND P SAND AND AGGREGATES INTERNATIONAL
             PVT. LTD.,
             CHEMPERY P.O., PAYATTUCHAL, KANNUR-670632,
             REPRESENTED BY ITS MANAGING DIRECTOR, PETER
             JOSEPH.

     2       PETER JOSEPH
             MANAGING DIRECTOR, J AND P SAND AND
             AGGREGATES INTERNATIONAL PVT. LTD., CHEMPERY
             P.O., PAYATTUCHAL, KANNUR-670632.

             BY ADVS.
             SRI.SANTHOSH MATHEW
             SRI.ARUN THOMAS
             SRI.JENNIS STEPHEN
             SRI.VIJAY V. PAUL
             SMT.KARTHIKA MARIA
             SMT.VEENA RAVEENDRAN
             SRI.ANIL SEBASTIAN PULICKEL
             SMT.DIVYA SARA GEORGE
             SMT.JAISY ELZA JOE
             SHRI.ABI BENNY AREECKAL
             SMT.LEAH RACHEL NINAN

RESPONDENTS:

     1       STATE OF KERALA,
             DEPARTMENT OF MINING AND GEOLOGY,
             GOVERNMENT SECRETARIAT,
             THIRUVANANTHAPURAM-695001,
             REPRESENTED BY THE PRINCIPAL SECRETARY TO
             GOVERNMENT.
 WP(C).No.19072 OF 2020(H)

                            ..2..



      2      THE DIRECTOR OF MINING AND GEOLOGY,
             DIRECTORATE OF MINING AND GEOLOGY,
             KESAVADASAPURAM, PATTAM PALACE P.O.,
             THIRUVANANTHAPURAM-695004.

      3      THE SENIOR GEOLOGIST,
             DEPARTMENT OF MINING AND GEOLOGY,
             DISTRICT OFFICE OF THE GEOLOGIST,
             CIVIL STATION E BLOCK, KANNUR DISTRICT-670002.

      4      SREEKANDAPURAM MUNICIPALITY,
             SREKANDAPURAM P.O., KANNUR-670631,
             REPRESENTED BY ITS SECRETARY.

      5      THE ENVIRONMENTAL ENGINEER,
             OFFICE OF THE ENVIRONMENTAL ENGINEER,
             KERALA STATE POLLUTION CONTROL BOARD,
             DISTRICT OFFICE, 6TH FLOOR, RUBCO HOUSE,
             SOUTH BAZAR, KANNUR-670002.

             R1-3 BY SRI.S.KANNAN, GOVERNMENT PLEADER
             SRI. NAVEEN, SC

OTHER PRESENT:

             SPL GP. S. KANNAN

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 16.02.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C).No.19072 OF 2020(H)

                                 ..3..




                    W.P.(C) No.19072 of 2020
                --------------------------------------


                            JUDGMENT

The learned counsel for the petitioners seeks

permission to withdraw the writ petition.

The writ petition in the circumstances, is dismissed

as withdrawn.

Sd/-

P.B.SURESH KUMAR JUDGE ds 16.02.2021

 
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