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Aishu vs Ponnani Municipality
2021 Latest Caselaw 5477 Ker

Citation : 2021 Latest Caselaw 5477 Ker
Judgement Date : 15 February, 2021

Kerala High Court
Aishu vs Ponnani Municipality on 15 February, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

              THE HONOURABLE MR.JUSTICE SATHISH NINAN

       MONDAY, THE 15TH DAY OF FEBRUARY 2021/26TH MAGHA,1942

                     W.P.(C)No.3771 OF 2021(V)


  PETITIONER:

           AISHU, AGED 80 YEARS,
           D/O.MUHAMMED @ BAVA,
           ATHIKKAVEETIL HOUSE,
           PONNANI NAGARAM, PONNANI TALUK,
           MALAPPURAM DISTRICT-679 577.

           BY ADV. SRI.E.C.AHAMED FAZIL


  RESPONDENT:

   1       PONNANI MUNICIPALITY,
           MUNICIPALITY OFFICE,
           PONNANI, MALAPPURAM DISTRICT-679 577,
           REPRESENTED BY ITS SECRETARY.

   2       THE SECRETARY, PONNANI MUNICIPALITY,
           MUNICIPALITY OFFICE, PONNANI,
           MALAPPURAM DISTRICT-679 577.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)No.3771 OF 2021(V)


                               2




                            JUDGMENT

Learned counsel for the petitioner submits that

the petition is not pressed. Hence the writ petition

is dismissed as not pressed.

Sd/-

SATHISH NINAN

JUDGE

ss W.P.(C)No.3771 OF 2021(V)

APPENDIX

PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF TITLE DEED (RELEASE DEED) NO.3126 OF 1998 OF SUB REGISTRAR OFFICE, PONNANI.

EXHIBIT P1(A) TRUE COPY OF THANDAPER ACCOUNT NO.3767 OF PETITIONER ISSUED FROM VILLAGE OFFICE, PONNANI NAGARAM.

EXHIBIT P1(B) TRUE COPY OF POSSESSION CERTIFICATE DATED 12.1.2021 OF PETITIONER ISSUED FROM VILLAGE OFFICE, PONNANI NAGARAM.

EXHIBIT P2 TRUE COPY OF BUILDING TAX RECEIPT NO.0035213 DATED 7.1.2021 ISSUED BY THE PONNANI MUNICIPALITY.

EXHIBIT P3 TRUE COPY OF CERTIFICATE EVIDENCING DEATH AND BURIAL OF ATHIKKAVEETIL NAFEESA DATED 7.1.2021 ISSUED FROM MUHJIYUDHEEN JUMA MASJID PARIPALAN COMMITTEE, PONNANI NAGARAM.

EXHIBIT P4 TRUE COPY OF NOTICE NO.R-1 513/21 DATED 21.1.2021 ISSUED BY THE SECRETARY, PONNANI MUNICIPALITY.

 
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