M.K. Vahab vs State Of Kerala
2021 Latest Caselaw 5474 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

                 THE HONOURABLE MR.JUSTICE V.G.ARUN

     MONDAY, THE 15TH DAY OF FEBRUARY 2021 / 26TH MAGHA,1942

                     Crl.MC.No.6497 OF 2013(H)

  AGAINST THE JUDGMENT IN SC NO.9/2011 OF THE ASSISTANT SESSIONS
                         COURT, PAYYANNUR

      CRIME NO.392/2011 OF Payyannur Police Station , Kannur


PETITIONER/ACCUSED NO.2:

             M.K. VAHAB
             AGED 40 YEARS
             S/O. MUHAMMED KUNHI, RAMANTHALI AMSOM, VADAKKUMBAD,
             KANNUR DISTRICT.

             BY ADV. SRI.M.V.AMARESAN

RESPONDENT/COMPLAINANT:

             STATE OF KERALA
             REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF
             KERALA, ERNAKULAM, PIN-682031.


OTHER PRESENT:

             SR.PP.C.S.HRITHWIK

     THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
15.02.2021, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Crl.MC.No.6497 OF 2013(H)      ..2..




                            ORDER

Dated this the 15th day of February 2021

Being a sessions case of the year 2011,

pertaining to a crime of the same year, a report was

called for from the jurisdictional court. In the report

it is stated that, S.C.No.9/2011 was clubbed with

S.C.No.180/2009 on 26.09.2016 and the cases were

disposed of on 28.09.2016, by acquitting the accused

under Section 232 Cr.P.C. In such circumstances,

nothing survives for consideration and accordingly,

the Criminal M.C. is closed.

Sd/-

                                       V.G.ARUN
     SB/15/02/2021                       JUDGE
 Crl.MC.No.6497 OF 2013(H)        ..3..




                            APPENDIX
     PETITIONER'S/S EXHIBITS:

     ANNEXURE P1        ANNEXURE I- TRUE COPY OF CHARGE

SHEET IN CRIME NO. 392/2011 OF PAYYANNUR POLICE STATION.

ANNEXURE P2 ANNEXURE II- TRUE COPY OF JUDGMENT IN S.C.NO. 151/1993 DATED 19-08-1997 OF THE COURT OF THE SESSION, THALASSERY DIVISION AT PAYYANNUR. //true copy// P.A to Judge