Thulasidharan.K vs Union Of India
2021 Latest Caselaw 5441 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

     MONDAY, THE 15TH DAY OF FEBRUARY 2021 / 26TH MAGHA,1942

                       WP(C).No.1453 OF 2021(F)


PETITIONER:

               THULASIDHARAN.K
               AGED 58 YEARS
               KUMALIYIL VEEDU, EDAVATTOM, KERALAPURAM,
               P.O.VELLIMON, -691511, KOLLAM DISTRICT.

               BY ADVS.
               SRI.VINAY KUMAR VARMA
               SRI.R.PRADEEP KUMAR

RESPONDENTS:

      1        UNION OF INDIA
               REPRESENTED BY SECRETARY, MINISTRY OF DEFENCE,
               SOUTH BLOCK, DHQ P.O., NEW DELHI-110001.

      2        DIRECTOR GENERAL,
               BORDER ROADS, SEEMA SADAK BHAVAN, RING ROAD,
               NARAINA, NEW DELHI-110010.

      3        OFFICER COMMANDING,
               1443 BRIDGE CONSTR COY (GREF),
               PIN-931443, C/O.99 APO.

      4        PRINCIPAL CONTROLLER OF DEFENCE ACCOUNTS (PENSIONS),
               DRAUPADI GHAT, ALLAHABAD-211014, (UTTAR PRADESH).

               P VIJAYAKUMAR, ASGI

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.1453 OF 2021

                                    2




                              JUDGMENT

Dated this the 15th day of February 2021

It is submitted by the learned counsel for the petitioner that the

petitioner has received the Capitalised Value of Pension.

The said submission is recorded. The writ petition is closed.

Sd/-

ANU SIVARAMAN JUDGE NP WP(C).No.1453 OF 2021

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF DISCHARGE CERTIFICATE DATED 30.11.2016 ISSUED BY THE 3RD RESPONDENT.

EXHIBIT P2 TRUE COPY OF MOVEMENT ORDER NO.1068/MO/OUT/81/E1 DATED 30.11.2016.

EXHIBIT P3 TRUE COPY OF 3RD RESPONDENT'S COVERING LETTER NO.CF/164417W/TK/18/E6 DATED 8.8.2017.

EXHIBIT P4 TRUE COPY OF PETITIONER'S PPO NO.C/GREF/10569/2017 DATED 15.9.2017.

EXHIBIT P5 TRUE COPY OF PETITIONER'S REPRESENTATION TO 3RD RESPONDENT DATED 26.3.2018.

EXHIBIT P6 TRUE COPY OF 4TH RESPONDENT'S COMMUNICATION NO.GI CIVIL/PO- 96/X/11755/2018 DATED 16.5.2018.

EXHIBIT P7 TRUE COPY OF PETITIONER'S REPRESENTATION TO 3RD RESPONDENT DATED 18.6.2018.

EXHIBIT P8 TRUE COPY OF 3RD RESPONDENT'S COMMUNICATION NO.CF/164417W/TK/42/E5 DATED 10.7.2018.

EXHIBIT P9 TRUE COPY OF 3RD RESPONDENT'S COMMUNICATION NO.CF/166417W/TK/53/E5 DATED 29.4.2019.

EXHIBIT P10 TRUE COPY OF 3RD RESPONDENT'S COMMUNICATION NO.CF/164417W/TDK/60/E5 DATED 8.6.2019 ADDRESSED TO 4TH RESPONDENT.

EXHIBIT P11 TRUE COPY OF LEGAL NOTICE DATED 17.7.2019 SERVED ON 4TH RESPONDENT.

EXHIBIT P12 TRUE COPY OF 4TH RESPONDENT'S COMMUNICATION NO.G1/C/GREF/VI/2019 DATED 31.7.2019.

EXHIBIT P13 TRUE COPY OF LEGAL NOTICE DATED 2.7.2020 SERVED ON 4TH RESPONDENT.

WP(C).No.1453 OF 2021

EXHIBIT P14 TRUE COPY OF 4TH RESPONDENT'S COMMUNICATION NO.G1/C/GREF/VI/2020 DATED 11.8.2020.

EXHIBIT P15 TRUE COPY OF 3RD RESPONDENT'S COVERING LETTER NO.CF/164417W/TDK/79/E5 DATED 31.12.2019.

EXHIBIT P16 TRUE COPY OF 3RD RESPONDENT'S COMMUNICATION NO.CF/164417W/TDK/91/E5 DATED 8.9.2020.

RESPONDENT'S/S EXHIBITS: NIL