Cicil Cleetus vs The Regional Transport Authority
2021 Latest Caselaw 5411 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

               THE HONOURABLE MR. JUSTICE SUNIL THOMAS

     MONDAY, THE 15TH DAY OF FEBRUARY 2021 / 26TH MAGHA,1942

                       WP(C).No.3870 OF 2021(G)


PETITIONER:

               CICIL CLEETUS
               AGED 69 YEARS
               W/O. LATE CLEETUS,
               KANNANKERIL HOUSE,
               EZHUTHANIKKAL ROAD,
               AZHIKKAKAM,
               KUMBALANGHI,
               ERNAKULAM,
               KOCHI-682007.

               BY ADV. SRI.I.DINESH MENON

RESPONDENTS:

      1        THE REGIONAL TRANSPORT AUTHORITY,
               ERNAKULAM, REPRESENTED BY ITS SECRETARY,
               COLLECTORATE P.O., KAKKANAD, KOCHI-682030.

      2        THE SECRETARY,
               REGIONAL TRANSPORT AUTHORITY,
               ERNAKULAM, COLLECTORATE P.O.,
               KAKKANAD, KOCHI-682030.


               SR.GP K.P HARISH

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.3870 OF 2021

                                       2




                                JUDGMENT

Dated this the 15th day of February 2021

When the matter was taken up, it was

submitted by the learned counsel for the petitioner

that, subsequent to the filing of Writ Petition,

the Financier has given the NOC. This is recorded.

Hence, the learned counsel for the

petitioner proposes not to pursue the writ

petition. It is accordingly closed as infructuous.

Sd/-

SUNIL THOMAS JUDGE Jms //True Copy// P.A to Judge WP(C).No.3870 OF 2021

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE RC BOOK OF KL-43 J 9988.

EXHIBIT P2 TRUE COPY OF THE PERMIT DATED 17.7.2017.

EXHIBIT P3 TRUE COPY OF THE RENEWAL OF APPLICATION DATED 14.11.2019.

EXHIBIT P4 TRUE COPY OF THE REQUEST FOR NO OBJECTION CERTIFICATE DATED 30.1.2021.

EXHIBIT P5 TRUE COPY OF THE DECLARATION SUBMITTED BY THE PETITIONER DATED 8.2.2021.

EXHIBIT P6 TRUE COPY OF THE JUDGMENT IN WP(C) NO.23608/2020 DATED 4.11.2020.

//True Copy// P.A to Judge