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Mohanan E vs Kerala State Electricity Baord
2021 Latest Caselaw 5379 Ker

Citation : 2021 Latest Caselaw 5379 Ker
Judgement Date : 15 February, 2021

Kerala High Court
Mohanan E vs Kerala State Electricity Baord on 15 February, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

                 THE HONOURABLE MR. JUSTICE A.M.BADAR

     MONDAY, THE 15TH DAY OF FEBRUARY 2021 / 26TH MAGHA,1942

                         WP(C).No.7898 OF 2016(J)


PETITIONER:

               MOHANAN E.
               AGED 62 YEARS
               S/O.LATE KUTTAPPAN, PARTNER, MUTHRI CONSTRUCTIONS,
               GREE VIEW COLONY, KUTHIRAVATTOM P.O., KOZHIKODE-673
               016.

               BY ADV. SRI.P.R.VENKATESH

RESPONDENTS:

      1        KERALA STATE ELECTRICITY BAORD
               REPRESENTED BY ITS SECRETARY, VYDUTHI BHAVAN, PATTOM,
               THIRUVANANTHAPURAM.

      2        THE EXECUTIVE ENGINEER
               TRANSMISSION DIVISION, KERALA STATE ELECTRICITY
               BAORD, VANNAKKARA, PALAKKAD.

      3        THE DEPUTY CHIEF ENGINER
               TRANSMISSION CIRCLE , KERALA STATE ELECTRICITY BAORD,
               PALAKKAD.

      4        THE CHIEF ENGINEER
               TRANSMISSION , KERALA STATE ELECTRICITY BAORD, NORTH
               KOZHIKODE.

               R1 BY   SRI.K.M.SATHYANATHA MENON,SC,KSEB
               R1 BY   ADV. SRI.K.M.SATHYANATHA MENONSCKSEB
               R1 BY   SRI.N.RAPHY RAJ, SC, KERALA STATE ELECTRICITY
               BOARD   LIMITED

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.7898 OF 2016(J)

                                      2

                              JUDGMENT

Dated this the 15th day of February 2021

Perused the application for withdrawal of application. Heard the

learned counsel for the petitioner.

This petition is allowed to be withdrawn at the request of the

learned counsel for the petitioner.

Sd/-

A.M.BADAR Nsd //true copy// JUDGE PA to Judge WP(C).No.7898 OF 2016(J)

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 EXT.P1 . TRUE COPY OF THE SKETCH RELATING TO THE PROPERTY

EXHIBIT P2 EXT.P2 . TRUE COPY OF THE PROPOSAL DATED 15/11/2014 SENT BY THE DEPUTY CHIEF ENGINEER TO THE CHIEF ENGINEER, NORTH KOZHIKODE

EXHIBIT P3 EXT.P3 . TRUE COPY OF THE JUDGMENT DATED 8/6/2015 IN CRP NO.603 AND 643/2009.

EXHIBIT P4 EXT.P4 . TRUE COPY OF THE EP NO.142/2015 FILED BY THE PETITIONER BEFORE THE DISTRICT COURT, PALAKKAD.

EXHIBIT P5 EXT.P5. TRUE COPY OF THE PROCEEDINGS DATED 1/10/2015 OF THE KSEB

EXHIBIT P6 EXT.6 . TRUE COPY OF THE LETTER DATED 6/7/2015 IS SENT BY THE PETITIONER TO THE 3RD RESPONDENT

 
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