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Dhanya.P.P vs Kerala Agricultural University
2021 Latest Caselaw 5338 Ker

Citation : 2021 Latest Caselaw 5338 Ker
Judgement Date : 15 February, 2021

Kerala High Court
Dhanya.P.P vs Kerala Agricultural University on 15 February, 2021
W.P.(C).No.27737/2019
                                    1

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

            THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

   MONDAY, THE 15TH DAY OF FEBRUARY 2021 / 26TH MAGHA,1942

                        WP(C).No.27737 OF 2019(N)


PETITIONERS:

        1       DHANYA.P.P.
                AGED 38 YEARS
                W/O. VINOD KUAMR M.G.,
                MANAKKADAN HOUSE, ALOOR P.O. THRISSUR 680 683.

        2       SATHEESH C.G.
                AGED 39 YEARS
                S/O. R GOPALAKRISHNAN,
                ROHINI T.C. 22/1020 (9), IARA II, ATTUKAL,
                MANACUAD P.O. THIRUVANANTHAPURAM 695 009.

        3       ARUNIMA.S.
                AGED 40 YEARS
                W/O. VINOD HARIDAS, ARUVI, SANTHANAPURAM P.O.
                ALAPPUZHA 688 003.

        4       LAINA.L.R.
                AGED 40 YEARS
                W/O. JOHNY .S. RADHAMANDIRAM, MAVINMOODU,
                KALLAMBALAM P.O. THIRUVANANTHAPURAM 695 605.

        5       SALEEM.C.
                AGED 41 YEARS
                S/O. AMMAD.C., CHAMPAYIL, KEEZHARIYOOR P.O.
                KOZHIKODE 673 307.

        6       RAJEESH.V.T.,
                AGED 37 YEARS
                S/O. RAVEENDRAN.P. SYMPHONY, KAYAKKAL THAZHATH,
                KAKKAD P.O. KOZHIKODE 673 611.
 W.P.(C).No.27737/2019
                                 2

        7       SREELATHA.K.
                AGED 44 YEARS
                D/O. C. KANDNA, VANIYAMPARAMBIL HOUSE,
                THENKURISSI POST, PALAKKAD 678 671.

        8       SUNIL KUMAR. K. B
                AGED 36 YEARS
                S/O. R BALAN, KIZHAKKEVEEDU HOUSE, VENGANIYOOR,
                AKATHUR P.O. PALAKKAD 678 541.

        9       MAYAKUMARI.S.
                AGED 39 YEARS
                W/O. SABU.A.,
                KOLLIRAZHAKATHU HOUSE, KARIKKAL KARIMPINPUZHA
                P.O. PUTHOOR 691 507.

        10      REKHAMOL. P.K.,
                AGED 41 YEARS
                W/O. SATHEESAN.K., KAIKULANGARA HOUSE PADY P.O.
                KODALY 680 699.

        11      SUJITHA.C.,
                AGED 41 YEARS
                W/O. VISWANATH.P. CHAYAMOOCHI HOUSE, KUNISSERY
                P.O. PALAKKAD 678 681.

        12      PADMACHANDRAN.V.K,
                AGED 37 YEARS
                S/O. KESAVAN NAIR, MUTTATTU HOUSE,
                VATTIYOORKAVU P.O. THIRUVANANTHAPURAM 695013.

        13      K. SHIJULAL,
                S/O. K. KRISHNAN KUTTY NAIR, LAL BHAVAN, TC
                24/1751, THYCAUD P.O. THIRUVANANTHAPURAM 695
                014.

        14      SUJA. M.K.,
                AGED 38 YEARS
                W/O. ANILAN.V.A., VAKAYIL HOUSE, VIYYUR P.O.
                THRISSUR 680 028.
 W.P.(C).No.27737/2019
                                 3

        15      SUDHEESH.P.M.,
                AGED 40 YEARS
                S/O. MANI, PATTATHIL HOUSE P.O. AYYAPPANKAVU,
                MULAYAM, THRISSUR 680 751.

        16      RIBINA V.K.,
                AGED 32 YEARS
                W/O. ANEESH.K. THOTTATHI HOUSE, KANHILEREI P.O.
                KANHILERI, KANNUR 670 702.

        17      SINI.B.
                AGED 31 YEARS
                W/O. SREENATH.V., KOLAMKOTTAPARAMBU KANNADI
                P.O. PALAKKAD 678 701.

        18      SHINI.M.,
                AGED 35 YEARS
                W/O. UDAYAKUAR.C., ALINGAL HOUSE, KAITHARAVE,
                VANDITHAVALAM P.O. PALAKKAD 678 534.

        19      RATHEESH.K.
                AGED 37 YEARS
                S/O. BHASKARAN.K. KODIYAMKUTHU HOUSE, KERALA
                ESTATE POST, MALAPPURAM 676 525.

        20      MAHEEDEVI.M.,
                AGED 33 YEARS
                W/O. VINOD.V.R, P. N. M. NIVAS, PUTHUPALLY (S)
                P.O. KAYAMKULAM, ALAPPUZHA 690 502.

        21      DEEPA. V.T.
                AGED 40 YEARS
                W/O. SUNIL KUMAR K.P. KALLILUMBIL HOUSE,
                KADAVALLUR P.O. THRISSUR 680 543.

        22      SUJITH KRISHNAN,
                S/O. KRISHNAN.K.K KOLLARA HOUSE MAPRANAM,
                MADAYIKONAM P.O. THRISSUR 680 712.

        23      HIMA .E.S,
                AGED 33 YEARS
                W/O. SUJITH.A.M.,
                ATTUPURTH HOUSE, P.O. CHEROOR, THRISSUR 680
                008.
 W.P.(C).No.27737/2019
                                 4

        24      RESHMI.O.,
                AGED 36 YEARS
                W/O. RAJEEV.K. ORAYMPURATH HOUSE, KUTTUMUKKU,
                P.O. RAMAVARMAPURAM, THRISSUR 680 631.

        25      JOSHY.T.V.,
                AGED 37 YEARS
                S/OO. T.M. VARGHESE, THOLATH HOUSE,
                PATTALAKKUNNU, MANNUTHY, P.O. THRISSUR 680 651.

        26      AJILA THAMBI,
                AGED 35 YEARS
                W/O. SHIBU.M.G., MOOLEKKADATH HOUSE, KOTTUVALLY
                SOUTH, KAITHARAM P.O. NORTH PARAVUR, ERNAKULAM
                683 519.

        27      DHANEESH. K. G.,
                AGED 36 YEARS
                S/O. GOPI .K. KANJIRAPARAMBIL HOUSE, P.O.
                ENAMAKKAL, THRISSUR 680 510.

        28      SUBEESH.E.A,
                AGED 33 YEARS
                S/O. APPUNNI.A.K.,ENGADI HOUSE, PALUVAI P.O.
                THRISSUR 680 522.

        29      HASNA K.P.,
                AGED 32 YEARS
                W/O. SOORAJ, ATTITHOTTATHIL HOUSE, P.O. VENNUR,
                PARUTHIPARA , THRISSUR 680 587.

        30      SANITHA.K.P.,
                AGED 38 YEARS
                W/O. SATHEESAN. T.V., KUTTIYERIPPATTA HOUSE,
                ULLIYERI POST, KOYILANDI VIA, KOZHIKODE,
                DISTRICT 673 323.

        31      LINTY LONAPPAN,
                AGED 33 YEARS
                W/O. BINOY M.P. MANGALAN HOUSE, P.O.
                NANDIPULAM, NEAR VILLAGE, OFFICE 680 312.
 W.P.(C).No.27737/2019
                                 5

        32      SANOJ.P.P.
                AGED 36 YEARS
                S/O. PURUSHOTHAMAN, PUTHUKULANGARA HOUSE,
                PERAMANGALAM P.O. THRISSUR 680 545.

        33      AJITH P NAIR,
                AGED 30 YEARS
                S/O. NANDAKUMAR.P. PURAKKATT HOUSE,
                ELAMTHURUTHY, P.O. KUTTANELLOOR, THRISSUR 680
                014.

        34      BINDU.M.K.,
                AGED 36 YEARS
                W/O. P.P. SUNDARAN, PADINJAREVEEDU, VATTAMKULAM
                P.O. EDAPPAL, MALAPPURAM 679 578.

        35      VINU.S.,
                AGED 31 YEARS
                S/O. SIVAN.C.,
                KARTHIKA HOUSE, NELLIYAMPADAM, POLPULLY P.O.
                PALAKKAD 678 552.

        36      ANIL.S.R.,
                AGED 30 YEARS
                S/O. SUNDARAN.S., PAPPANAMTHOTTAM PUTHENVEEDU,
                NEDUVANVILA, PARASSALA P.O. THIRUVANANTHAPURAM
                695 502.

        37      STALJINA.K.K.,
                AGED 37 YEARS
                W/O. SHIJU.P. PADIYATH HOUSE, KARANTHUR P.O.
                KOZHIKODE 673 571.

        38      BINDU.K.,
                AGED 38 YEARS
                W/O. PRADEEP M, PUTHIYOTTIL HOUSE, NEELESWARAM
                P.O. OMASSERY VIA, 673 582.

        39      SHIJEESH. P.C.,
                AGED 34 YEARS
                S/O. APPU P.C.,
                CHIRAYKKAL HOUSE, VETTUVANKANDY PARAMBA,
                KADUPPINI, MANKAVU P.O. KOZHIKODE 673 007.
 W.P.(C).No.27737/2019
                                 6

        40      PRIYANKA V.S.,
                AGED 33 YEARS
                W/O. RATHEESH KUMAR, PREETHA BHAVANAM,
                EDAVANASSERY, MYNAGAPPILLY P.O. KOLLAM 690 519.

        41      SHINI.P.D.,
                AGED 34 YEARS
                W/O. SANTHOSH AMBALI, AMBALI HOUSE,
                THALIYANKODE AMARAMBALAM P.O. MALAPPURAM 679
                332.

        42      DIVIA V.S.,
                AGED 34 YEARS
                W/O. RAMAKRISHNAN, ERAVELI, CHERUVALLOOR P.O.
                KORATTY 68 308.

        43      NISHA.A.R,
                AGED 36 YEARS
                W/O. PRADEEP. M., MATHOLY HOUSE, ANNANAD P.O.
                CHALAKKUDY 680 309.

        44      DIVYA K.K.
                AGED 35 YEARS
                W/O. NANDAKUMAR.M., AMBATTUKULAMBU,
                VANDITHAVALAM, VANDITHAVALAM. P.O. PALAKKAD 678
                534.

        45      SREERASMI,
                AGED 31 YEARS
                W/O. SIVAKUMAR.M. AMBATTUKULAMBU, VANDITHAVALAM
                VANDITHAVALAM P.O. PALAKKAD 678 534.

        46      DHANYA. N.,
                AGED 36 YEARS
                W/O. G. SUDHAKARAN, AMBAZHAKKAD HOUSE,
                PALLASSANA, PALLASSANA. P.O. PALAKKAD 678 505.

        47      SJANA. S.
                AGED 31 YEARS
                W/O. YUSUFF.M. ASHRAF MANZIL, , PARUTHIKKAD,
                KUNISSERY, P.O. PALAKKAD DISTRICT 678 681.
 W.P.(C).No.27737/2019
                                 7

        48      SAJITHA.V.,
                AGED 36 YEARS
                W/O. RAJAN. M., AMRITHA BHAVAN,
                KURUVIMUGAL,KILLY KOLLODE P.O.
                THIRUVANANTHAPURAM 695 571.

        49      GEETHU.P.G.,
                AGED 32 YEARS
                W/O. RAVI. C.N., PADINJARE HOUSE, THEKKUMCHERY,
                MADAPPALLUR P.O. PALAKKAD 678 705.

        50      JISHA .S.,
                AGED 36 YEARS
                W/O. SASIDHARAN.K.,KALLINGAL HOUSE,
                THIRUVALATHUR P.O. PALAKKAD 678 551.

        51      MRUDULA.K.
                AGED 33 YEARS
                W/O. SNEHNADH.K.D.,KUNNATH HOUSE P.O.
                THALIKULAM, THRISSUR 680 569.

        52      AKHIL Y.S.,
                AGED 29 YEARS
                S/O. SOMASUNDARAN NAIR, ASWATHY BHAVAN,
                KOLIYANCODE P.O. THIRUVANANTHAPURAM 695 607.

        53      SANDHYA.R.,
                AGED 34 YEARS
                W/O. SIVASANKARAN, KINATTINGAL HOUSE,
                KUMARAMPUTHUR PALLAVUR P.O. PALAKKAD 678 688.

        54      SUJATHA.M.,
                AGED 38 YEARS
                W/O. SURESH BABU .V., AMBALAPARAMBU HOUSE,
                KUNISSERY P.O. PALAKKAD 678 681.

        55      SHABANA. M.
                AGED 36 YEARS
                W/O. MOHAMMED ANISH.K.
                AASHIYANA, 17/625, PULIKKODE, MUTTIKULANGARA
                PALAKKAD 678 596.
 W.P.(C).No.27737/2019
                                 8

        56      RESHMA.K.S,
                AGED 34 YEARS
                W/O. SHAJAN P.C., PADINJAROOT HOUSE,
                VELLATTAYOOR POST, THANDILAM 680 601, THRISSUR.

        57      SARITHA.K.R,
                AGED 34 YEARS
                W/O. MOHANAN.M. AISWARY NIVAS, KOTTALAPARAMBIL
                P.O. ANJUMOORTHIMANGALAM, PALAKKAD 678 682.

        58      SREEVIDYA. M.,
                AGED 34 YEARS
                W/O. RADHAKRISHNAN. M., NANDU VILLA, KOLATHUR
                P.O. KASARGOD 671 541.

        59      VINEETH.B.S,
                AGED 29 YEARS
                S/O. BHUVANACHANDRAN, ZION KUNNU, K.S. ROAD,
                KOVALAM P.O. TRIVANDRUM. 695 527.

        60      MINIMOL.C.,
                AGED 36 YEARS
                W/O. PRAKASAN, PUNYA, NIVAS, CHIRAKODE HOUSE,
                KAKKAYAR P.O. PALAKKAD 678 512.

        61      PRAFULLA.A.
                AGED 33 YEARS
                W/O. ARUN, PANDARASSERY, VARANAM P.O.
                KANNANKARA, ALAPPUZHA 688 555.

        62      SAJITHA A.S.,
                AGED 35 YEARS
                W/O. PRASANNAKUAMR, MUKKOTH HOUSE, VEETUKAD
                HOUSE, PUTHENKKAD 680 014.

        63      RAJITHA.P.R.
                AGED 34 YEARS
                W/O. ANIL KUMAR, KARUKAYIL HOUSE,
                MOORKKANIKKARA, P.O. KOZHUKKALLY, THRISSUR 680
                751.
 W.P.(C).No.27737/2019
                                 9

        64      DEEPA.K.V.,
                AGED 29 YEARS
                W/O. RAJEV. K.K. KARIKKATH HOUSE, P.O.
                ELATHURUTH, LALOOR 680 611, THRISSUR.

        65      SINI.S.
                AGED 32 YEARS
                D/O. T SHANMUGHAN, PALLATHAMPULLY HOUSE,
                TATTAMANGALAM P.O. PALAKKAD 678 102.

        66      JISHANA.K.A,
                AGED 34 YEARS
                W/O. NASEER V.M.
                KANJIRAPARMBIL HOUSE, MANNUTHY P.O. VETTIKKAD,
                THRISSUR 680 651.

        67      SANDHYA CHANDRAN. C.G.
                AGED 36 YEARS
                W/O. MAHESH KUMAR.G. KAILASAM, PARAYILKADA
                KOTTAKKAL, KOTTAKKAL P.O. NEYYATTINKARA,
                THIRUVANANTHAPURAM 695 124.

                BY ADV. SRI.MAHESH V.MENON

RESPONDENTS:

1 KERALA AGRICULTURAL UNIVERSITY REPRESENTED BY ITS REGISTRAR, VELLANIKKARA THRISUR 680 656.

2 VICE CHANCELLOR, KERALA AGRICULTURAL UNIVERSITY VELLANIKKARA THRISSUR 680 656.

3 THE REGISTRAR, KERALA AGRICULTURAL UNIVERSITY VELLANIKKARA THRISSUR 680 656.

4 KERALA VETERINARY AND ANIMAL SCIENCE UNIVERSITY, REPRESENTED BY ITS REGISTRAR KERALA VETERINARY AND ANIMAL SCIENCE UNIVERSITY, POOKODE, WAYANAD 679 301.

 W.P.(C).No.27737/2019


        5       VICE CHANCELLOR,
                KERALA,

VETERINARY AND ANIMAL SCIENCE UNIVERSITY, POOKODE, WAYANAD 679 301.

6 THE REGISTRAR, KERALA VETERINARY AND ANIMAL SCIENCE UNIVERSITY, POOKODE, WAYANAD 679 301.

7 KERALA UNIVESITY FOR FISHERIES AND OCEAN STUDIES, PANANGAD ROAD, MADAVANA JUNCTION, KOCHI 682 506, REPRESENTED BY ITS REGISTRAR.

8 VICE CHANCELLOOR, KERALA UNIVERSITY FOR FISHERIES AND OCEAN STUDIES, PANANGAD ROAD, MADAVANA JUNCTION, KOCHI 682 506,

9 THE REGISTRAR, KERALA UNIVERSITY FOR FISHERIES AND OCEAN STUDIES, PANANGAD ROAD, MADAVANA JUNCTION, KOCHI 682 506,

R1-3 BY SRI.ROBSON PAUL, SC, KERALA AGRICULTURAL UNIVERSITY R4-6 BY SMT.AYSHA YOUSEFF, SC, KERALA VETERINARY AND ANIMAL SCIENCES UNIVERSITY R7-9 BY ADV. SRI.T.K.VIPINDAS

OTHER PRESENT:

AYSHA YOUSUF SC

THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 08-02-2021, THE COURT ON 15-02-2021 DELIVERED THE FOLLOWING: W.P.(C).No.27737/2019

ANU SIVARAMAN, J.

= = = = = = = = = = = = = = = W.P.(C).No.27737 of 2019 = = = = = = = = = = = = = = = = Dated this the 15th day of February, 2021

JUDGMENT

1. The writ petition is filed with the following prayers:-

"i. To issue Writ of mandamus or order or any other direction directing the respondents to report the vacancies of class IV employees and to fill up the existing vacancies of class IV employees from Ext P2 rank list published by the 1 st respondent university.

ii.To issue Writ of mandamus or order or any other direction directing the respondents to fill up the vacancies which are arising during the currency of Ext P2 rank list from Ext P2 rank list. iii.To issue Writ of mandamus or order or any other direction directing the respondents to appoint the petitioners as class IV employees of the respondents 1, 4 and 7 universities. iv.To issue Writ of mandamus or order or any other direction directing the respondent universities to fill up the vacancies of Class IV employees which may arise consequent to the promotion, retirement, death etc. of the existing class IV employees, from Ext P2 rank list. "

2. Heard the learned counsel for the petitioners and learned

standing counsel appearing for the respondents. W.P.(C).No.27737/2019

3. The learned counsel for the petitioners submits that they had

applied for the post of Class IV employees in the 1 st

respondent University pursuant to a notification dated

9.6.2009. The selection process was unduly delayed and a

ranked list was published on 6.10.2018. It is stated that in the

meanwhile the 4th respondent was bifurcated from the 1 st

respondent University on 1.5.2011 and the 7 th respondent was

bifurcated from the 1st respondent University on 1.4.2011. It is

stated that since the institutions available under the 1 st

respondent were also part of the bifurcation process, the list

prepared by the 1st respondent is liable to be operated in the

4th respondent and 7th respondent universities as well. It is

stated that there were no appointments made to the posts of

Class IV employees in the respondent Universities and

therefore the list prepared is liable to be operated in the other

universities as well. It is submitted that since the total cadre

strength of Class IV employee is 271, there are 136 posts to be

filled up by direct recruitment and the University has made

appointments only against 91 posts. It is stated that the

vacancies which arose between 2009 and 2018 had not been W.P.(C).No.27737/2019

taken into account and the petitioners are, therefore, eligible

for appointment from the list.

4. Counter affidavits have been placed on record by the

respondents. Respondents 4 to 6 submit that Exhibit P2 is a

ranked list for Class IV employees in the Kerala Agricultural

University and the same is evidently not applicable to the 4 th

respondent. It is stated that all non-teaching posts in the 4 th

respondent University are to be filled up through the Public

Service Commission, as is specifically provided in the First

Statutes. It is contended by the learned counsel appearing for

respondents 7 to 9 also that since the list is prepared for filling

up vacancies in the 1st respondent University and since Section

50 of the Kerala University of Fisheries and Ocean Studies Act,

2010 and Clause 9 of the First Statutes provide that direct

recruitment to all non-teaching posts are to be made through the

Public Service Commission, no steps can be taken for

appointment from Exhibit P1 ranked list which has admittedly

been prepared by the Agricultural University in 2018. W.P.(C).No.27737/2019

5. Having considered the contentions advanced, I find that the

contention of the petitioners that appointments are to be made in

the 4th and 7th respondent Universities from Exhibit P2 list is

completely unsustainable. In the admitted factual situation, the

list prepared in 2018 long after the bifurcation cannot be

operated to fill up vacancies in 4th respondent and 7th respondent

Universities.

The writ petition, therefore, fails and the same is accordingly

dismissed.

Sd/-

Anu Sivaraman, Judge

sj W.P.(C).No.27737/2019

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 A TRUE COPY OF THE GAZETTE NOTIFICATION INVITING APPLICATIONS FOR THE POST OF CLASS IV EMPLOYEES IN 1ST RESPONDENT UNIVERSITY DATED 9.6.2009 ISSUED BY THE 3RD RESPONDENT. DATED 9.6.2009.

EXHIBIT P2 A TRUE COPY OF RANK LIST PUBLISHED BY THE 1ST RESPONDENT. DATED 6.10.2018

EXHIBIT P3 A TRUE COPY OF THE JUDGMENT W.A. NO.

1625/2015 DATED 7.7.2016.

EXHIBIT P4 A TRUE COPY OF THE INFORMATION OBTAINED UNDER RTI ACT FROM THE 1ST RESPONDENT UNIVERSITY. DATED 23.03.2019.

RESPONDENTS' EXHIBITS

EXHIBIT R1(A) A TRUE COPY OF THE NOTIFICATION NO,GA/K2/30830/92(II) DATED 22.10.2009.

TRUE COPY

PS TO JUDGE

 
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