Against The Judgment In Wp(C) ... vs By Advs
2021 Latest Caselaw 5301 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

             THE HONOURABLE MR. JUSTICE SHAJI P.CHALY

     FRIDAY, THE 12TH DAY OF FEBRUARY 2021 / 23RD MAGHA,1942

          Con.Case(C).No.496 OF 2020 IN WP(C). 18304/2019

   AGAINST THE JUDGMENT IN WP(C) 18304/2019(K) OF HIGH COURT OF
                              KERALA


PETITIONER/WRIT PETITIONER

             K.MOOSA
             AGED 55 YEARS
             S/O.MAMMADU HAJI, KADUMBOTTIL HOSUE, MELMURI.P.O,
             MALAPPURAM-676517

             BY ADVS.
             SHRI.ESM.KABEER
             SRI.ABDUL MAJEED.N

RESPONDENTS/2ND AND 3RD RESPONDENT IN WRIT PETITION:

      1      DR.SARITA R.L
             AGED NOT KNOWN,
             W/O.NOT KNOWN THE DIRECTOR OF HEALTH SERVICES,
             THIRUVANANTHAPURAM-650014

      2      DR.SAKEENA,
             AGED NOT KNOWN, W/O.NOT KNOWN THE DISTRICT MEDICAL
             OFFICER, CIVIL STATION, MALAPPURAM-676505


             SRI.SURIN GEORGE IPE

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 12.02.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                         2

Con.Case(C).No.496 OF 2020 IN WP(C). 18304/2019




                                JUDGMENT

Dated this the 12th day of February 2021

This contempt petition is filed complaining

that the directives contained in the judgment in

W.P.(C)No.18304/2019 dated 13.08.2019 are not

complied with.

2. However, today when the matter is taken up,

learned counsel on both sides submitted that the

directions are complied with. Therefore, I do not

find any reason to pursue the contempt case any

further.

The Contempt of Court case is closed,

accordingly.

Sd/-

SHAJI P.CHALY JUDGE hmh

Con.Case(C).No.496 OF 2020 IN WP(C). 18304/2019

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE A1 TRUE COPY OF THE JUDGMENT DATED 13.08.2019 IN WP(C)NO.18304/2019 OF THE HON'BLE HIGH COURT OF KERALA

ANNEXURE A2 TRUE COPY OF THE PETITION DATED 05.12.2019 SUBMITTED BEFORE THE 1st and 2nd RESPONDENT

RESPONDENT'S/S EXHIBITS: NIL