Mijin.M.S. vs Revathy.J.R.
2021 Latest Caselaw 5298 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                              &

              THE HONOURABLE MR.JUSTICE C.S.DIAS

 FRIDAY, THE 12TH DAY OF FEBRUARY 2021 / 23RD MAGHA,1942

                    OP (FC).No.148 OF 2019

  AGAINST THE ORDER/JUDGMENT IN OP 1394/2017 OF FAMILY
                    COURT, ATTINGAL


PETITIONER:

              MIJIN.M.S., AGED 30 YEARS, S/O. MOHANAN, M.S.
              BHAVAN, PERUNGUZHI P.O., THIRUVANANTHAPURAM
              DISTRICT - 695 305

              BY ADV. SRI.J.JAYAKUMAR

RESPONDENT:

              REVATHY.J.R., AGED 24 YEARS, D/O, RAVI C.,
              VISHNU BHAVAN, KARIYIL, KAZHAKKUTTOM,
              THIRUVANANTHAPURAM DISTRICT - 695 582.


     THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON
12.02.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 OP (FC).No.148 OF 2019

                            ..2..




                          JUDGMENT

Dated this the 12th day of February 2021

A.MUHAMED MUSTAQUE, J

The Counsel for the petitioner submits that the

petitioner does not want to pursue the original

petition. Taking note of the said submission, the original petition is dismissed as not pressed.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

C.S.DIAS

JUDGE

PR OP (FC).No.148 OF 2019

..3..

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE O.P. NO. 1394/2017 FILED BY THE PETITIONER BEFORE THE FAMILY COURT, ATTINGAL.

EXHIBIT P2 TRUE PHOTOGRAPHS SHOWING THE PASS OUT CEREMONY OF THE RESPONDENT.

EXHIBIT P3 TRUE COPY OF I.A. NO. 1747/2018 IN O.P. NO. 1394/2017 FILED BY THE RESPONDENT BEFORE THE FAMILY COURT, ATTINGAL.

EXHIBIT P4 TRUE COPY OF THE OBJECTION FILED BY THE PETITIONERS IN I.A. NO. 1747/2018 IN O.P. NO.1394/2017 BEFORE THE FAMILY COURT, ATTINGAL

EXHIBIT P5 TRUE COPY OF THE ORDER DATED 14/1/2019 IN I.A. NO. 1747/2018 IN O.P. NO. 1394/2017 OF FAMILY COURT, ATTINGAL