Wilson Xavier vs The Authorised Officer
2021 Latest Caselaw 5291 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE MR. JUSTICE A.M.BADAR

     FRIDAY, THE 12TH DAY OF FEBRUARY 2021 / 23RD MAGHA,1942

                      WP(C).No.21704 OF 2017(K)


PETITIONERS:

      1        WILSON XAVIER
               AGED 29 YEARS, S/O. XAVIER, MENAMPALLIL
               PADINJATTATHIL,SAKTHIKULANGARA, KOLLAM.

      2        XAVIER
               AGED 54 YEARS, S/O. PETER,MENAMPALLIL
               PADINJATTATHIL,SAKTHIKULANGARA, KOLLAM.

      3        MABLE
               AGED 50 YEARS, W/O. XAVIER,MENAMPALLIL
               PADINJATTATHIL,SAKTHIKULANGARA, KOLLAM.

               BY ADV. SRI.R.SURAJ KUMAR

RESPONDENT:

               THE AUTHORISED OFFICER
               THE KOLLAM CO-OPERATIVE URBAN BANK LTD.NO. 960,KOLLAM
               - 691 001.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.21704 OF 2017(K)

                                  2

                            JUDGMENT

Dated this the 12th day of February 2021

Learned counsel for the petitioner seeks permission to withdraw

the petition.

This petition is accordingly dismissed as withdrawn.

Sd/-

A.M.BADAR Nsd //true copy// JUDGE PA to Judge WP(C).No.21704 OF 2017(K)

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 A TRUE COPY OF THE ISSUED BY THE ADVOCATE COMMISSIONER DATED 05.05.2017.