Beena Rani Kilirssiyil vs State Of Kerala
2021 Latest Caselaw 5290 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

     FRIDAY, THE 12TH DAY OF FEBRUARY 2021 / 23RD MAGHA,1942

                      WP(C).No.14456 OF 2018(F)


PETITIONER:

               BEENA RANI KILIRSSIYIL
               AGED 37 YEARS, W/O.RAMESAN, WORKING AS UPPER PRIMARY
               SCHOOL ASSISTANT (UPSA),POYILKAVU, UPPER PRIMARY
               SHCOOL, EDAKKULAM P.O., KOYILANDY, KOZHIKODE-673306,
               AND RESIDING AT : SREENILAYAM, PUTHUKKUDI, EDAKKULAM
               P.O., KOYILANDY, KOZHIKODE-673306.

               BY ADVS.
               SRI.DIPU.R
               SMT.DHANYA BABU
               SMT.P.A.PRIYA
               SRI.SANAL P.RAJ
               SMT.K.P.SUSMITHA
               SRI.K.V.SUDHEER

RESPONDENTS:

      1        STATE OF KERALA
               REPRESENTED BY ITS SECRETARY DEPARTMENT OF GENERAL
               EDUCATION, GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM-695001.

      2        THE DIRECTOR OF PUBLIC INSTRUCTION DPI
               OFFICE OF THE DIRECTOR OF PUBLIC INSTRUCTION,
               JAGATHY, THIRUVANANTHAPURAM-695014.

      3        DEPUTY DIRECTOR OF EDUCATION (DDE)
               OFFICE OF THE DEPUTY DIRECTOR OF EDUCATION,
               MANANCHIRA, KOZHIKODE-673001.

      4        DISTRICT EDUCATIONAL OFFICER (DEO)
               VATAKARA, OFFICE OF THE DISTRICT EDUCATIONAL OFFICER,
               MINI CIVIL STATION, VATAKARA, ERNAKULAM-673101.

      5        ASSISTANT EDUCATIONAL OFFICER (AEO)
               KOYILANDY, OFFICE OF THE ASSISTANT EDUCATIONAL
               OFFICER, KOYILANDY, KOZHIKODE-673305.

      6        THE HEADMISTRESS
               POYILKAVU UPPER PRIMARY SCHOOL, EDAKKULAM P.O.,
               KOYILANDY, KOZHIKODE-673306.
 WP(C).No.14456 OF 2018         2


      7      THE MANAGER
             POYILKAVU UPPER PRIMARY SCHOOL, EDAKKULAM P.O.,
             KOYILANDY, KOZHIKODE-673306.

             R1-5 BY GOVERNMENT PLEADER



             SR.GP - SRI. P.M.MANOJ

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
12.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.14456 OF 2018         3

                           JUDGMENT

The learned counsel for the petitioner

submits that this writ petition is not pressed.

This submission is recorded. Consequently

this writ petition is dismissed as having been

not pressed.

Sd/-

DEVAN RAMACHANDRAN

JUDGE

MC/16.2.2021