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Chithra Prasad vs P.M.Gopakumar
2021 Latest Caselaw 5275 Ker

Citation : 2021 Latest Caselaw 5275 Ker
Judgement Date : 12 February, 2021

Kerala High Court
Chithra Prasad vs P.M.Gopakumar on 12 February, 2021
            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

            THE HONOURABLE MR. JUSTICE SATHISH NINAN

    FRIDAY, THE 12TH DAY OF FEBRUARY 2021 / 23RD MAGHA,1942

                      OP(C).No.244 OF 2021

(IN THE MATTER OF O.S. NO. 1318/2020 BEFORE THE HON'BLE MUNSIFF
                 COURT -I, THIRUVANANTHAPURAM)

                            -------


PETITIONER/1ST DEFENDANT:

             CHITHRA PRASAD
             AGED 35 YEARS
             S/O.SUGUNA RAJAN,
             RESIDING AT SATHI SADANAM,
             VENNIYOOR ,
             VENGANOOR P.O.,
             THIRUVANANTHAPURAM PIN 695 523

             BY ADVS.
             SRI.K.RAJESH KANNAN
             SRI.K.SURESH KUMAR (VIZHINJAM)

RESPONDENTS/PLAINTIFFS & DEFENDANTS 2 TO 7:

      1      P.M.GOPAKUMAR
             AGED 65 YEARS
             S/O.MADHAVAN PILLAI,
             RESIDING AT NANDANAM,
             VENNIYOOR ,
             VENGANOOR P.O.,
             THIRUVANANTHAPURAM PIN 695 523

      2      P.M.VIJAYA KUMAR
             AGED 69 YEARS
             S/O.MADHAVAN PILLAI,
             RESIDING AT DEEPTHI BHAVAN,
             VENNIYOOR ,
             VENGANOOR P.O.,
             THIRUVANANTHAPURAM PIN 695 523
       3     REMYA
            AGED 33 YEARS
            W/O.CHITHRA PRASAD,
            RESIDING AT SATHI SADANAM,
            VENNIYOOR ,
            VENGANOOR P.O.,
            THIRUVANANTHAPURAM PIN 695 523

      4     SUGUNA RAJAN
            AGED 66 YEARS
            S/O.BHARGAVAN PILLA,
            RESIDING AT SATHI SADANAM,
            VENNIYOOR , VENGANOOR P.O.,
            THIRUVANANTHAPURAM PIN 695 523

      5     SUKUMARAN NAIR
            AGED 77 YEARS
            S/O.BHARGAVAN PILLAI,
            RESIDING AT LEKHA VILASAM,
            VENNIYOOR , VENGANOOR P.O.,
            THIRUVANANTHAPURAM PIN 695 523

      6     JAYAKRISHNAN
            AGED 45 YEARS
            S/O.BHARGAVAN PILLAI,
            RESIDING AT LEKHA VILASAM,
            VENNIYOOR , VENGANOOR P.O.,
            THIRUVANANTHAPURAM PIN 695 523

      7     CHARULEKHA
            AGED 40, D/O.OMANA,
            RESIDING AT LEKHA VILASAM,
            VENNIYOOR , VENGANOOR P.O.,
            THIRUVANANTHAPURAM PIN 695 523

      8     SUDHI
            AGED 50, D/O.SATHI DEVI,
            RESIDING AT KARTHIKA,
            RESIDING AT LEKHA VILASAM,
            VENNIYOOR , VENGANOOR P.O.,
            THIRUVANANTHAPURAM PIN 695 523


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 12.02.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                     SATHISH NINAN, J.
          ==================
                 O. P. (C) No.244 of 2021
          ==================
         Dated this the 12th day of February, 2021

                        JUDGMENT

Carbon copy of the order sought for by the

petitioner has since been issued and the petitioner has challenged the said order in appeal. In view

thereof, the original petition is dismissed as

infructuous.

Sd/-

SATHISH NINAN JUDGE

kns/-

//True Copy// P.S. to Judge OP(C).No.244 OF 2021

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE PLAINT IN O.S.

NO.1318/2020 BEFORE THE HONOURABLE MUNSIFF COURT-I, THIRUVANANTHAPURAM DATED 30.11.2020

EXHIBIT P2 TRUE COPY OF THE PETITION I.A NO.1/2020 IN O.S.NO.1318/2020 FILED BY THE PLAINTIFFS FOR TEMPORARY INJUNCTION DATED 30.11.2020

EXHIBIT P3 TRUE COPY OF THE OBJECTION FILED BY DEFENDANTS NIL DATED TO THE EXHIBIT P2 PETITION FOR TEMPORARY INJUCTION

EXHIBIT P4 TRUE COPY OF THE COMMISSION REPORT DATED 21.12.2020 IN O.S. NO.1318/2020 ON THE FILE OF HONOURABLE MUNSIFF COURT-I, THIRUVANANTHAPURAM SUBMITTED BY THE ADVOCATE COMMISSIONER.

EXHIBIT P5 TRUE COPY OF THE PRINTOUT FROM E-COURT ONLIN SERVICE TO SHOW THE POSTINGS OF THE SUIT AND THE PROCEEDINGS ON 8/1/2021 AND 21/1/2021

--------

 
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