Thejas vs Midhun
2021 Latest Caselaw 5244 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

            THE HONOURABLE MR. JUSTICE SATHISH NINAN

    FRIDAY, THE 12TH DAY OF FEBRUARY 2021 / 23RD MAGHA,1942

                      OP(C).No.356 OF 2021

   (IN A.S. NO. 71/2020 ON THE FILE OF DISTRICT COURT, KOLLAM)

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PETITIONERS/APPELLANTS:

      1      THEJAS, AGED 16 YEARS
             S/O.JAYAPRABHA,
             THEJAS LAND,
             KOTTAKKERAM,
             KULAMADA,
             PARIPPALLY P.O.,
             PARIPPALLY VILLAGE,
             KOLLAM 691 574
             REP.BY NEXT FRIEND
             G. SOMARAJAN,
             AGED 71,
             S/O.GANGADHARAN,
             MANKUZHI VEEDU,
             VENNIKODE P.O.,
             VARKALA 695 318

      2      LEKSHMI, AGED 10 YEARS
             D/O.JAYAPRABHA,
             THEJAS LAND,
             KOTTAKKERAM, KULAMADA,
             PARIPPALLY P.O.,
             PARIPPALLY VILLAGE,
             KOLLAM 691 574
             REP.BY NEXT FRIEND G. SOMARAJAN,
             AGED 71,
             S/O.GANGADHARAN,
             MANKUZHI VEEDU,
             VENNIKODE P.O.,
             VARKALA 695 318

             BY ADVS.
             SRI.G.BHAGAVAT SINGH
             SHRI.KELU BHAGAVAT
 RESPONDENTS/RESPONDENTS:

      1      MIDHUN,
             AGED 22 YEARS, S/O.JYOTIKUMAR,
             SREEPATHY HOUSE, HOUSE NO.384,
             AITHAMPARA, CHIRAKAL AMSAM,
             CHIRAKKAL P.O., ALAVIL,
             KANNUR, NOW RESIDING AT C.S.BHAVAN,
             VETTITARA P.O., NAVAYIKKULAM, THIRUVANANTHAPURAM
             695 603

      2      MEGHA J.
             AGED 20 YEARS,
             D/O.JYOTIKUMAR,
             SREEPATHY HOUSE,
             HOUSE NO.384,
             AITHAMPARA,
             CHIRAKAL AMSAM,
             CHIRAKKAL P.O., ALAVIL,
             KANNUR, NOW RESIDING AT C.S.BHAVAN,
             VETTITARA P.O.,
             NAVAYIKKULAM,
             THIRUVANANTHAPURAM 695 603,
             REPRESENTED BY HER NEXT FRIEND MOTHER AND NATURAL
             GUARDIAN DEEPA C.S.,
             D/O.CHNDRIKA, SREEPATHY HOUSE,
             HOUSE NO.384, AITHAMPARA,
             CHIRAKAL AMSAM, CHIRAKKAL P.O.,
             ALAVIL, KANNUR 670 011

      3      JAYAPRABHA
             AGED 40 YEARS,
             D/O.SOMARAJAN,
             THEJAS LAND, KOTTAKKERAM,
             KULAMADA,
             PARIPPALLY P.O.,
             PARIPPALLY VILLAGE,
             KOLLAM 691 574

      4      RADHA
             AGED 68 YEARS, W/O. MURALEEDHARAN,
             THEJAS LAND, KOTTAKKERAM,
             KULAMADA,
             PARIPPALLY P.O., PARIPPALLY VILLAGE,
             KOLLAM 691 574

      5      ABDUL REHIM
             AGED 57 YEARS
             S/O.THANUJA, MANKODU,
             ELAKAMON PANCHAYAT,
             CHAIRAYINKEEZHU,
             THIRUVANANTHAPURAM 695 310
       6     SAJU
            AGED 38 YEARS,
            S/O.SAUMINI,
            KORANDIPALLIYIL,
            KOTTAKKERAM CHERRY,
            ELAMKULAM,
            PARIPPALLY P.O., KOLLAM 691 574

      7     SALU
            AGED 37 YEARS, S/O.SAUMINI,
            KORANDIPALLIYIL,
            KOTTAKKERAM CHERRY,
            ELAMKULAM, PARIPPALLY P.O.,
            KOLLAM 691 574

      8     SECRETARY
            NADAKKAL SERVICE CO-OPERATIVE BANK,
            KALLUVATHUKKAL P.O.,
            KOLLAM 691 578

      9     SECRETARY
            ELAMKULAM SERVICE CO-OPERATIVE BANK,
            ELAMKULAM P.O., KOLLAM 691 578

      10    LISSY
            AGED 54 YEARS, D/O.SARASAMMA,
            LIJI BHAVAN, KAVADIKKONAM,
            KOTTAKERAM CHERRY, PARIPPALLY P.O.,
            KOLLAM 691574.

            R1   BY   ADV.   SRI.K.P.SUJESH KUMAR
            R8   BY   ADV.   SRI.LIJU. M.P
            R9   BY   ADV.   SHRI.SUNDARESAN N.K.
            R9   BY   ADV.   SRI.S.R.ANIL KUMAR

     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 12.02.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                  SATHISH NINAN, J.
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              O. P. (C) No.356 of 2021
       ==================
      Dated this the 12th day of February, 2021

                           JUDGMENT

AS 71/2020 accompanied by a delay condonation

petition is pending on the files of the District Court, Kollam against the preliminary decree in OS

220/2012 of the Sub Court, Kollam. Since the delay

petition is pending, the appellate court is

disabled from passing any order of stay of further

proceedings in the suit. In the meanwhile, final

decree is being proceeded with, is the grievance of

the petitioners/appellants in first appeal.

2. Without expressing anything on the merits, I

dispose of this original petition directing the

District Court, Kollam, to consider and pass

appropriate orders on the delay condonation

petition filed along with AS 71/2020 as

expeditiously as possible and at any rate within a

period of two months from the date of receipt of a

copy of this judgment. Passing of the final decree

in OS 220/2012 of the Sub Court, Kollam will stand O. P. (C) No.356 of 2021

stayed till orders are passed on the delay petition

by the District Court.

Sd/-

SATHISH NINAN JUDGE

kns/-

//True Copy// P.S. to Judge OP(C).No.356 OF 2021

APPENDIX PETITIONERS' EXHIBITS:

EXHIBIT P1 COPY OF A.S.NO.71 OF 2020 DATED 12.8.2020 BEFORE THE DISTRICT COURT, KOLLAM

EXHIBIT P2 COPY OF THE I.A.FILED ALONG WITH A.S.NO.71 OF 2020 DATED 12.8.2020 BEFORE THE DISTRICT COURT, KOLLAM

EXHIBIT P3 COPY OF THE JUDGMENT IN O.S.NO.220 OF 2012 DATED 30.11.2016OF THE SUB COURT, KOLLAM

EXHIBIT P4 COPY OF THE FINAL DECREE APPLICATION FILED BY THE RESPONDENTS 1 AND 2 BEFORE THE SUB COURT, KOLLAM.

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