Citation : 2021 Latest Caselaw 5153 Ker
Judgement Date : 11 February, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 11TH DAY OF FEBRUARY 2021 / 22ND MAGHA,1942
WP(C).No.16009 OF 2015(A)
PETITIONER/S:
SAJAN N
S/O.A.NATARAJAN, KUNNAMKULANGARA, PIRAYIRI-678
019,PALAKKAD DISTRICT.
BY ADV. SRI.U.BALAGANGADHARAN
RESPONDENT/S:
1 THE MALABAR REGIONAL CO-OPERATIVE MILK PRODUCERS
UNION LTD
HEAD OFFICE, PERINGOLAM, KOZHIKODE-673
571,REPRESENTED BY MANAGING DIRECTOR.
2 MANAGING DIRECTOR
MALABAR REGIONAL CO-OPERATIVE MILK PRODUCERS UNION
LTD.,HEAD OFFICE, PERINGOLAM, KOZHIKODE-673 571.
R1 BY ADV. SRI.K.ANAND (SR.)
R1 BY ADV. SRI.K.ANAND SR.
R1 BY ADV. SRI.C.ANIL KUMAR
R1 BY ADV. SMT.ASHA K.SHENOY
R1 BY ADV. SRI.S.K.HARISH
R1 BY ADV. SRI.T.C.KRISHNA
R1 BY ADV. SMT.LATHA KRISHNAN
R1 BY ADV. SMT.PREETHI RAMAKRISHNAN
R1 BY ADV. SRI.PRATAP ABRAHAM VARGHESE
R1 BY ADV. SRI.P.RAMAKRISHNAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.16009 OF 2015(A)
2
JUDGMENT
Dated this the 11th day of February 2021
Learned Counsel for the petitioner submitted that the
matter has become infructuous. Accordingly, this writ petition is
dismissed as infructuous.
Sd/
AMIT RAWAL
JUDGE WP(C).No.16009 OF 2015(A)
APPENDIX PETITIONER'S/S EXHIBITS:
EXHIBIT P1 P1 - A TRUE COPY OF THE ORIGINAL DEGREE CERTIFICATE ISSUED BY THE BHARATHIDASAN UNIVERSITY, TIRUCHIRAPPALLI.
EXHIBIT P2 P2 - A TRUE COPY OF THE MARK LIST ISSUED BY THE BHARATHIDASAN UNIVERSITY DATED 31.10.2007
EXHIBIT P3 P3 - A TRUE COPY OF THE NOTIFICATION DATED 1.5.2013 ISSUED BY 2ND RESPONDENT
EXHIBIT P4 P4 - A TRUE COPY OF THE CALL LETTER FOR INTERVIEW DATED 11.5.2015 ISSUED BY 2ND RESPONDENT.
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