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Deepthi K vs Controller Of Examinations
2021 Latest Caselaw 5151 Ker

Citation : 2021 Latest Caselaw 5151 Ker
Judgement Date : 11 February, 2021

Kerala High Court
Deepthi K vs Controller Of Examinations on 11 February, 2021
            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE AMIT RAWAL

   THURSDAY, THE 11TH DAY OF FEBRUARY 2021 / 22ND MAGHA,1942

                      WP(C).No.27920 OF 2015(L)


PETITIONER/S:

                DEEPTHI K.
                D/O.RAVEENDRAN.K, PALOLI HOUSE, KIZHISSERI,
                KUZHIMANNA P.O., MALAPPURAM DISTRIC,T PIN 673 641.

                BY ADVS.
                SRI.C.S.MANU
                SHRI.S.K.PREMRAJ

RESPONDENT/S:

      1         CONTROLLER OF EXAMINATIONS
                KERALA UNIVERSITY OF HEALTH SCIENCES, THRISSUR PIN
                680001.

      2         GRIEVANCES COMMITTEE
                KERALA UNIVERSITY OF HEALTH SCIENCES, THRISSUR PIN
                680001, REPRESENTED BY ITS CHAIRMAN

      3         THE PRINCIPAL
                GOVERNMENT MEDICAL COLLEGE, KOZHIKODE, PIN 683 001.

                R1 BY SRI.P.SREEKUMAR,SC,KERALA UTY.HEALTH &
                R1 BY ADV. SRI.P.SREEKUMARSCKERALA UTY.HEALTH AMP

OTHER PRESENT:

                GP SRI B HARISH KUMAR

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.27920 OF 2015(L)

                                2




                            JUDGMENT

Dated this the 11th day of February 2021

Learned Counsel for the petitioner submitted that the

matter has become infructuous. Accordingly, this writ petition is

dismissed as infructuous.

Sd/

AMIT RAWAL

JUDGE WP(C).No.27920 OF 2015(L)

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 P1- TRUE COPY OF THE REPRESENTATION DATED 8.9.2005 SUBMITTED BY THE PETITONER TO THE CHAIRMAN, GRIEVANCE COMMITTEE , KUHS, THRISSUR

EXHIBIT P2 P2- TRUE COPY OF THE ANSWER SHEET SCORE GIVEN BY THREE DIFFERENT EVALUATORS IN THE PAPER OF GENERAL MEDICINE (PAPERII)

EXHIBIT P3 P3- TRUE COPY OF THE ANSWER TO QUESTIOJ 1 OF THE GENERAL MEDICINE (PAPER II), ESSAY TYPE

 
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