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Sreedevi.P.S vs Vishal G.Nair
2021 Latest Caselaw 5141 Ker

Citation : 2021 Latest Caselaw 5141 Ker
Judgement Date : 11 February, 2021

Kerala High Court
Sreedevi.P.S vs Vishal G.Nair on 11 February, 2021
                                     1
OP (FC).No.392 OF 2019

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

            THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                     &

                    THE HONOURABLE MR.JUSTICE C.S.DIAS

      THURSDAY, THE 11TH DAY OF FEBRUARY 2021 / 22ND MAGHA,1942

                          OP (FC).No.392 OF 2019

                OP 1054/2016 OF FAMILY COURT, PATHANAMTHITTA

PETITIONER/S:

                SREEDEVI.P.S, AGED 32 YEARS
                PULIMOOTTIL HOUSE, KANJEETTUKARA P.O., AYROOR SOUTH,
                AYROOR VILLAGE-689 611.

                BY ADVS.
                SRI.CHERIAN GEE VARGHESE
                SRI.P.HARIDAS
                SRI.BIJU HARIHARAN
                SRI.R.B.BALACHANDRAN
                SRI.RENJI GEORGE CHERIAN
                SRI.P.C.SHIJIN
                SRI.RISHIKESH HARIDAS
                SHRI.JEEVAN VIJU

RESPONDENT/S:

       1        VISHAL G.NAIR
                S/O.GOPALAKRISHNA PILLAI, MAMPAZHAMADOM, KARACKADU P.O.,
                MULAKKUZHA VILLAGE, CHENGANNUR TALUK, PIN-689 121.

       2        P.G.GOPALAKRISHNAN NAIR,
                S/O.NARAYANA PILLAI, MAMPAZHAMADOM, KARACKADU P.O.,
                MULAKKUZHA VILLAGE, CHENGANNUR TALUK, PIN-689 121.

       3        V.K.THANKAMMA,
                W/O.GOPALAKRISHNAN NAIR, MAMPAZHAMADOM, KARACKADU P.O.,
                MULAKKUZHA VILLAGE, CHENGANNUR TALUK, PIN-689 121.

       4        GEETHA RAJESH,
                D/O.GOPALAKRISHNAN NAIR, MAMPAZHAMADOM, KARACKADU P.O.,
                MULAKKUZHA VILLAGE, CHENGANNUR TALUK, PIN-689 121.


     THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD                  ON
11.2.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                 2
OP (FC).No.392 OF 2019



           A.MUHAMED MUSTAQUE & C.S.DIAS, JJ.
               ======================
                    OP(FC) No.392 of 2019
               ======================
           Dated this the 11th day of February, 2021.

                          JUDGMENT

A.MUHAMED MUSTAQUE , J.

This original petition was filed on 12.6.2019 for

expeditious disposal of OP No.1054/2016 on the files of the

Family Court, Pathanamthitta. At this distance of time, we do

not find any reason to issue a direction to the Family Court for

speedy disposal of the matter. Accordingly, the original petition

is dismissed.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

                                             C.S.DIAS

SKS/11.2.2021                                  JUDGE

OP (FC).No.392 OF 2019


                             APPENDIX

PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE OP NO.1054/2016 BEFORE THE FAMILY COURT, PATHANAMTHITTA DATED 07.12.2016.

EXHIBIT P2 TRUE COPY OF THE OBJECTION FILED BY THE RESPONDENTS IN OP NO.1054/2016 DATED 24.06.2017.

 
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