Basil Varghese vs Bincy Scariya
2021 Latest Caselaw 5140 Ker

                                        1
OP (FC).No.417 OF 2019

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

           THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                        &

                     THE HONOURABLE MR.JUSTICE C.S.DIAS

    THURSDAY, THE 11TH DAY OF FEBRUARY 2021 / 22ND MAGHA,1942

                            OP (FC).No.417 OF 2019

 AGAINST THE ORDER/JUDGMENT DATED 19.2.2019 IN MP 53/2018 IN    MC
              43/2013 OF FAMILY COURT, MUVATTUPUZHA


PETITIONER/S:

                BASIL VARGHESE
                AGED 35 YEARS
                S/O.P.I.VARGHESE,PAZHUKUDI HOUSE,
                KOTHAMANGALAM.P.O,KOTHAMANGALAM TALUK.

                BY ADV. SRI.PEEYUS A.KOTTAM

RESPONDENT/S:

       1        BINCY SCARIYA, AGED 32 YEARS
                D/O.SCARIYA,KANNIKKATTU HOUSE,
                SOUTH MAZHUVANNOOR.P.O,MAZHUVANNOOR
                VILLAGE,KUNNATHUNADU TALUK,
                PIN-686669.

       2        LIYONA,
                AGED 5 YEARS
                D/O.BINCY,KANNIKKATTU HOUSE,SOUTH MAZHUVANNOOR.P.O,
                MAZHUVANNOOR VILLAGE,KUNNATHUNADU TALUK,
                PIN-686669.

                R1   BY   ADV.   SRI.K.S.ARUN KUMAR
                R1   BY   ADV.   SRI.JUSTINE JACOB
                R1   BY   ADV.   SMT.AMRUTHA K P
                R1   BY   ADV.   SMT.AMRUTHA P S

THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 11-02-2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
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OP (FC).No.417 OF 2019




           A.MUHAMED MUSTAQUE & C.S.DIAS, JJ.
               ======================
                    OP(FC) No.417 of 2019
               ======================
           Dated this the 11th day of February, 2021.

                             JUDGMENT

A.MUHAMED MUSTAQUE , J.

The learned counsel appearing for the petitioner seeks

permission to withdraw the original petition. Permission is

granted. Therefore, the original petition is dismissed as

withdrawn.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

                                             C.S.DIAS

SKS/11.2.2021                                 JUDGE

OP (FC).No.417 OF 2019

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 THE TRUE COPY OF THE ORDER DATED 19.02.2019 IN M.P.NO.53/2018 IN M.C.NO.43/2013 IN THE FAMILY COURT, MUVATTUPUZHA.