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Uday Kumar Singh vs Union Of India
2021 Latest Caselaw 5105 Ker

Citation : 2021 Latest Caselaw 5105 Ker
Judgement Date : 11 February, 2021

Kerala High Court
Uday Kumar Singh vs Union Of India on 11 February, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

    THURSDAY, THE 11TH DAY OF FEBRUARY 2021 / 22ND MAGHA,1942

                       WP(C).No.27369 OF 2020(U)


PETITIONER:

               UDAY KUMAR SINGH
               AGED 47 YEARS
               S/O. SHRI. RAMAYAN SINGH (NO.JC 341143 M SUBEDAR
               (SKT) MILITARY ENGINEER SERVICE, GE (NAVY)
               LAKSHADWEEP COAST GUARD ROAD, KAVARATTI UT OF
               LAKSHADWEEP-682 555.

               BY ADVS.
               SRI.T.R.JAGADEESH
               SRI.V.A.VINOD
               SRI.B.RATHEESH

RESPONDENTS:

      1        UNION OF INDIA
               REPRESENTED BY THE SECRETARY, MINISTRY OF DEFENCE,
               NEW DELHI-110011.

      2        THE ENGINEER IN CHIEF
               ARMY HEADQUARTERS, KASHMIR HOUSE, DHQ POST,
               NEW DELHI-110011.

      3        OIC RECORDS
               BENGAL ENGINEER GROUP PIN 908779
               C/O 56 APO.

      4        COMMANDING OFFICER
               62 ENGINEER REGIMENT
               PIN-914062 C/O 99 APO.

      5        PAO (OR)
               BENGAL ENGINEER GROUP, ROORKEE,
               UTTARAKHAND-247 667.

               R1-5 BY ADV. KRISHNA S., CGC

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
11.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.27369 OF 2020(U)

                                      2




                                JUDGMENT

Dated this the 11th day of February 2021

It is submitted by the learned counsel for the petitioner

that the petitioner has been granted a suitable posting and that

the grievance of the petitioner has been redressed.

This writ petition is, accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE SVP WP(C).No.27369 OF 2020(U)

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF LETTER NO.36789/POSTING/POLICY/016/7E1A DATED 28.11.2018.

EXHIBIT P2 TRUE COPY OF REPRESENTATION DATED 15.2.2020.

EXHIBIT P3 TRUE COPY OF LETTER NO.1304/79/E1M DATED 16.2.2020.

EXHIBIT P4 TRUE COPY OF LETTER NO.132405/LLP/19/E 1B (S)/A3 DATED 29.5.2020

EXHIBIT P5 TRUE COPY OF POSTING ORDER ISSUED VIDE LETTER NO.75571/03175/CA2(N)/2020 DATED 4.6.2020.

EXHIBIT P6 TRUE COPY OF LETTER NO.1304/08/E1M DATED 4.9.2020.

 
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