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Sakthidharan Nair vs Rajan
2021 Latest Caselaw 5052 Ker

Citation : 2021 Latest Caselaw 5052 Ker
Judgement Date : 11 February, 2021

Kerala High Court
Sakthidharan Nair vs Rajan on 11 February, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR. JUSTICE SATHISH NINAN

   THURSDAY, THE 11TH DAY OF FEBRUARY 2021 / 22ND MAGHA,1942

                        OP(C).No.1834 OF 2020

          OS 341/2015 OF PRINCIPAL MUNSIFF COURT, ALATHUR

                             ----------


PETITIONER:

               SAKTHIDHARAN NAIR
               S/O. KARTHAYANIAMMA,
               VADAKKEPADU HOUSE, ERATTUKULAM P.O.,
               KAVASHERI VILLAGE, ALATHUR TALUK,
               PALAKKAD DISTRICT,PIN-678 682

               BY ADV. SRI.K.VISWANATHAN

RESPONDENTS:

      1        RAJAN
               S/O.AYYAPPANKUTTY, CHEKKODU DESOM, ERATTUKULAM
               P.O., KAVASHERI VILLAGE, ALATHUR TALUK, PALAKKAD
               DISTRICT,PIN-678 682

      2        SWAMINATHAN,
               S/O.AYYAPPANKUTTY, CHEKKODU DESOM,
               ERATTUKULAM P.O., KAVASHERI VILLAGE,
               ALATHUR TALUK, PALAKKAD DISTRICT,PIN-678 682

               R1-2 BY ADV. SRI.BABY MATHEW

     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 11.02.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                     SATHISH NINAN, J.
           ==================
                 O. P. (C) No.1834 of 2020
           ==================
          Dated this the 11th day of February, 2021

                         JUDGMENT

The original petition was listed on 29.01.2021,

04.02.2021, 05.02.2021, 09.02.2021 and on 10.02.2021. There has been no representation for

the petitioner on these posting dates. Today also

there is no representation.

The original petition is accordingly dismissed

for non-prosecution.

Sd/-

SATHISH NINAN JUDGE

kns/-

//True Copy// P.S. to Judge OP(C).No.1834 OF 2020

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE PLAINT IN OS NO.341/2015 FILED BY THE PETITIONER BEFORE THE HONOURABLE MUNSIFF COURT, ALATHUR DATED 27.07.2015

EXHIBIT P2 TRUE COPY OF THE JUDGMENT IN OS NO.341/2015 PASSED BY THE HONOURABLE MUNSIFF COURT, DATED 11.11.2019

EXHIBIT P3 TRUE COPY OF THE IA 1135/2020 IN OS NO.341/2015 FILED BY THE PETITIONER BEFORE THE HONOURABLE MUNSIFF COURT, ALATHUR DATED 05.08.2020

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