Siby Joseph vs Kaverikutty
2021 Latest Caselaw 4986 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                         PRESENT

       THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

     WEDNESDAY, THE 10TH DAY OF FEBRUARY 2021 / 21ST
                        MAGHA,1942

     Con.Case(C).No.81 OF 2021 IN WP(C). 29855/2019

     AGAINST THE JUDGMENT DATED 17.11.2020 IN WP(C)
        NO.29855/2019(F) OF HIGH COURT OF KERALA


PETITIONER/PETITIONER:

           SIBY JOSEPH,
           AGED 45 YEARS, S/O.JOSEPH, MUNDETH HOUSE,
           KOLANCHIRA P.O., KIZHAKKANCHERRY VILLAGE,
           ALATHUR TALUK, PALAKKAD DISTRICT-678687.

           BY ADV. SRI.P.M.ZIRAJ

RESPONDENT/RESPONDENT NO.2:

           KAVERIKUTTY,
           AGED ABOUT 55 YEARS, FATHERS NAME NOT KNOWN
           TO THE PETITIONER, THE REVENUE DIVISIONAL
           OFFICER (R.D.O), PALAKKAD,
           PALAKKAD DISTRICT-678001.

           SRI.K.J.MANURAJ GP.

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN
FINALLY HEARD ON 10.02.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Contempt Case (C) No.81 of 2021


                                     ..2..




                 Contempt Case (C) No.81 of 2021
                -----------------------------------------------


                                  JUDGMENT

The learned Government Pleader submits that the

directions contained in the judgment have been complied with.

There is no representation for the petitioner.

In the light of the submission made by the learned

Government Pleader, the Contempt of Court Case is closed.

Sd/-

P.B.SURESH KUMAR, JUDGE

YKB Contempt Case (C) No.81 of 2021

..3..

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT DATED 17.11.2020 IN W.P.(C)NO.29855/2019 ON THE FILE OF THIS HONORABLE COURT.

ANNEXURE A2 TRUE COPY OF THE APPLICATION DATED 30.11.2020 SUBMITTED BY THE PETITIONER BEFORE THE FIRST RESPONDENT.

ANNEXURE A3 TRUE COPY OF THE RECEIPT DATED 30.11.2020 TOWARDS RECEIPT OF ANNEXURE A1 JUDGMENT ISSUED FROM THE OFFICE OF RESPONDENT.

RESPONDENT'S/S EXHIBITS:

NIL

//TRUE COPY//

PA TO JUDGE