Sunil Peter vs Biju Prabhakar Ias
2021 Latest Caselaw 4984 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

    WEDNESDAY, THE 10TH DAY OF FEBRUARY 2021 / 21ST MAGHA,1942

         Con.Case(C).No.116 OF 2021 IN WP(C). 32482/2019

  AGAINST THE JUDGMENT IN WP(C)NO.32482/2019(I) DATED 20.12.2019
                                 -----


PETITIONER/S:

                SUNIL PETER, AGED 47 YEARS,
                S/O.PETER, RESIDING AT PARAPARAMBIL,
                VADAVATHOOR P O, KOTTAYAM DISTRICT-686010
                (MECHANIC, KSRTC, REGIONAL WORK SHOP, MAVELIKARA).

                BY ADV. SHRI.N.SASIDHARAN UNNITHAN

RESPONDENT/S:

                BIJU PRABHAKAR IAS, (AGE AND FATHER'S
                NAME NOT KNOWN TO THE PETITIONER),
                CHAIRMAN AND MANAGING DIRECTOR,
                KERALA STATE ROAD TRANSPORT CORPORATION,
                FORT, THIRUVANANTHAPURAM-695023.


                BY SRI.T.P.SAJAN, STANDING COUNSEL, KSRTC


THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION
ON 10.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Con.Case(C).No.116/2021      2




                          JUDGMENT

Dated this the 10th day of February 2021

Both sides submit that the directions in the

judgment in W.P.(C) No.32482/2019 dated 20.12.2019

have been complied with. The said submission is

recorded.

Accordingly, the Contempt Case is closed.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

ln

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE-A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HONOURABLE COURT DATED 2012.2019 IN WPC NO.32482/2019.

RESPONDENT'S EXHIBITS:NIL.

//TRUE COPY//

P.A.TO JUDGE