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Shyam Sivan vs Prakashkumar B
2021 Latest Caselaw 4975 Ker

Citation : 2021 Latest Caselaw 4975 Ker
Judgement Date : 10 February, 2021

Kerala High Court
Shyam Sivan vs Prakashkumar B on 10 February, 2021
                    IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       PRESENT

                      THE HONOURABLE MR.JUSTICE S.V.BHATTI

            WEDNESDAY, THE 10TH DAY OF FEBRUARY 2021 / 21ST MAGHA,1942

                    Con.Case(C).No.1927 OF 2020 IN WP(C). 5853/2020

      AGAINST THE JUDGMENT IN WP(C) 5853/2020(F) OF HIGH COURT OF KERALA


PETITIONER/S:

                 SHYAM SIVAN,
                 AGED 23 YEARS
                 S/O.SIVAN, MANAKKAKUDY, KURUPPUMPADY P.O., ERNAKULAM, PIN-
                 683 545.

                 BY ADV. SMT.DAISY A.PHILIPOSE

RESPONDENT/S:

        1        PRAKASHKUMAR B.
                 THE REGISTRAR, MAHATMA GANDHI UNIVERSITY, PRIYA DARSHINI
                 HILLS, ATHIRAMPUZHA P.O., KOTTAYAM, PIN-686 560.

        2        SABU THOMAS,
                 S/O.THOMAS, THE VICE CHANCELLOR, MAHATMA GANDHI UNIVERSITY,
                 PRIYA DARSHINI HILLS, ATHIRAMPUZHA P.O., KOTTAYAM, PIN-686 560.

                 R1-2 BY ADV. SRI.ASOK M.CHERIAN

       THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON
10.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Contempt of Court Case No.1927/2020

                                      -2-




                            JUDGMENT

Dated this the 10th day of February 2021

Advocate Daisy A. Philipose states that the grievance

stated in the contempt case does not survive, having regard to

subsequent compliance of the directions issued by this Court in

W.P.(C) No.5853/2020.

Statement is placed on record. Contempt case is dismissed

accordingly.

Sd/-

S.V.BHATTI

JUDGE

jjj Contempt of Court Case No.1927/2020

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT IN WP(C) NO.5853 OF 2020 DATED 27.02.2020.

RESPONDENT'S ANNEXURES

ANNEXURE R1(A) A TRUE COPY OF U O NO.3518/AC A4/2020/MGU DATED 01.08.2020

ANNEXURE R1(B) AN ENGLISH TRANSLATION OF U O NO.3518/AC A4/2020/MGU DATED 01.08.2020

 
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