R.Vijayakumar vs Corporation Bank
2021 Latest Caselaw 4960 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                  THE HONOURABLE MR. JUSTICE A.M.BADAR

    WEDNESDAY, THE 10TH DAY OF FEBRUARY 2021 / 21ST MAGHA,1942

                        WP(C).No.1272 OF 2021(H)


PETITIONER/S:

                R.VIJAYAKUMAR,
                AGED 63 YEARS,
                S/O. K.RAMACHANDRA KAMMATH, VELLAPPILLIL HOUSE,
                SREEKALA ROAD, VADARATH, VENNALA P.O.,
                ERNAKULAM-682 025.

                BY ADV. SRI.K.V.SABU

RESPONDENT/S:

      1         CORPORATION BANK
                HAVING ITS HEAD OFFICE AT MANGALORE AND BRANCH AT
                RADHAKRISHNA BUILDING, CLOTH BAZAR ROAD, ERNAKULAM-
                682 031 NOW MERGED WITH UNION BANK OF INDIA, DOOR
                NO.40/6085, C9, IST FLOOR, SWAPNIL ENCLAVE, MARIND
                DRIVE, ERNAKULAM-682 031.

      2         THE RECOVERY OFFICER,
                HON'BLE DEBT RECOVERY TRIBUNAL, KERALA HOUSING BOARD
                BUILDING, PANAMPILLY NAGAR,
                ERNAKULAM-682 036.

                R1 BY ADV. SRI.V.A.AJAI KUMAR

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
10.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.1272 OF 2021

                                  2

                              JUDGMENT

Dated this the 10th day of February 2021

Learned Counsel for the petitioner seeks

permission to withdraw the instant petition.

Accordingly, the petition is dismissed as

withdrawn.

Sd/-

A.M.BADAR

JUDGE

uu

10.2.2021 WP(C).No.1272 OF 2021

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 A COPY OF THE LETTER DATED 5.9.2013 FORWARDED TO THE IST RESPONDENT BANK.

EXHIBIT P2 A COPY OF THE E-MAIL COMMUNICATION DATED 7.9.13.

EXHIBIT P3 A COPY OF THE FINAL ORDER DATED 23.7.2018 PASSED BY THE HON'BLE DRT, ERNAKULAM.

EXHIBIT P4 A COPY OF THE LETTER DATED 18.12.2020 TO THE IST RESPONDENT.

EXHIBIT P5 A COPY OF THE LETTER DATED 19.12.2020 BY THE IST RESPONDENT.