Vishnu Duth Sona vs The Regional Transport Authority
2021 Latest Caselaw 4959 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

               THE HONOURABLE MR. JUSTICE SUNIL THOMAS

    WEDNESDAY, THE 10TH DAY OF FEBRUARY 2021 / 21ST MAGHA,1942

                       WP(C).No.2385 OF 2021(W)


PETITIONER:

               VISHNU DUTH SONA
               AGED 37 YEARS
               DEVARAGAM,
               MELOOR.P.O,
               THALASSERY,
               KANNUR DISTRICT.

               BY ADV. SRI.PRASAD CHANDRAN

RESPONDENTS:

      1        THE REGIONAL TRANSPORT AUTHORITY
               REPRESENTED BY ITS SECRETARY,
               KANNUR,OFFICE OF THE REGIONAL TRANSPORT
               AUTHORITY,CIVIL STATION,
               KANNUR,PIN-670002.

      2        THE SECRETARY REGIONAL TRANSPORT AUTHORITY,
               KANNUR,
               OFFICE OF THE REGIONAL TRANSPORT OFFICE,
               CIVIL STATION,
               KANNUR,PIN-670002.


               SR.GP K.P HARISH

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
10.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.2385 OF 2021

                                       2




                                JUDGMENT

Dated this the 10th day of February 2021

When the matter was taken up, it was

submitted by the learned counsel for the

petitioner that, the matter was taken up in the

last RTA meeting and the decision is awaited.

Hence, the writ petition is closed as infructuous.

Sd/-

SUNIL THOMAS JUDGE

Jms //True Copy// P.A to Judge WP(C).No.2385 OF 2021

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER FOR VARIATION OF PERMIT DATED 23.01.2021.

EXHIBIT P2 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER FOR RENEWAL OF PERMIT DATED 23.01.2021

EXHIBIT P3 TRUE COPY OF THE COVERING LETTER SUBMITTED BY THE PETITIONER DATED 23.01.2021.

//True Copy// P.A to Judge