Zigma International Networking ... vs The Chief Manager
2021 Latest Caselaw 4954 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE MR. JUSTICE A.M.BADAR

    WEDNESDAY, THE 10TH DAY OF FEBRUARY 2021 / 21ST MAGHA,1942

                       WP(C).No.1870 OF 2021(G)


PETITIONERS:

      1        ZIGMA INTERNATIONAL NETWORKING PRIVATE LIMITED
               T.C.13/450, THAMPURANMUKKU, KUNNUKUZHI, VANCHIYOOR
               P.O., THIRUVANANTHAPURAM - 35, REPRESENTED BY ITS
               MANAGING DIRECTOR.

      2        R.S.JAYACHANDRA KUMAR
               AGED 51 YEARS
               S/O.K.RAVEENDRAN NAIR, MANAGING DIRECTOR, ZIGMA
               INTERNATIONAL NETWORKING PRIVATE LIMITED, T.C.13/450,
               THAMPURANMUKKU,KUNNUKUZHI, VANCHIYOOR P.O.,
               THIRUVANANTHAPURAM - 35.

               BY ADV. SRI.J.ABHILASH

RESPONDENT:

               THE CHIEF MANAGER, STATE BANK OF INDIA
               S.A.R.B., L.M.S.COMPOUND, VIKAS BHAVAN (P.O.),
               THIRUVANANTHAPURAM, PIN - 695 033.

               R1 BY ADV. SHRI.JAWAHAR JOSE

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
10.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.1870 OF 2021(G)

                                   2

                            JUDGMENT

Dated this the 10th day of February 2021

The learned counsel for the petitioners submits that the

respondent has already taken possession of the secured asset and as

such, the petition is rendered infructuous with the passage of time.

Accepting the said statement of the learned counsel for the petitioner,

the petition is closed.

Sd/-

                                           A.M.BADAR
Nsd
//true copy//                                 JUDGE
PA to Judge
 WP(C).No.1870 OF 2021(G)




                           APPENDIX

PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE NOTICE ISSUED BY THE ADVOCATE COMMISSIONER DATED 6/1/2021.