Denny Sahadevan vs Registering Authority
2021 Latest Caselaw 4952 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE MR. JUSTICE A.M.BADAR

    WEDNESDAY, THE 10TH DAY OF FEBRUARY 2021 / 21ST MAGHA,1942

                      WP(C).No.23384 OF 2020(W)


PETITIONER:

               DENNY SAHADEVAN
               PROPRIETOR, M/S.TIP TOP HIGHWAY ASSISTANCE,
               RAJ BUILDING, OYOOR, KOLLAM DISTRICT.

               BY ADVS.
               SRI.G.HARIHARAN
               SRI.PRAVEEN.H.
               SMT.K.S.SMITHA
               SRI.V.R.SANJEEV KUMAR

RESPONDENTS:

      1        REGISTERING AUTHORITY
               SUB REGIONAL TRANSPORT OFFICE, KOTTARAKKARA,
               KOLLAM DISTRICT - 691 506.

      2        TRANSPORT COMMISSIONER
               TRANS TOWERS, VAZHUTHACAUD,
               THIRUVANANTHAPURAM - 695 014.



     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
10.02.2021, ALONG WITH WP(C).23627/2020(C), THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
 W.P.(C)Nos.23384 & 23627 of 2020      2

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

                 THE HONOURABLE MR. JUSTICE A.M.BADAR

   WEDNESDAY, THE 10TH DAY OF FEBRUARY 2021 / 21ST MAGHA,1942

                      WP(C).No.23627 OF 2020(C)


PETITIONER:

               DENNY SAHADEVAN
               PROPRIETOR, M/S.TIP TOP HIGHWAY ASSISTANCE,
               RAJ BUILDING, OYOOR, KOLLAM DISTRICT.

               BY ADVS.
               SRI.G.HARIHARAN
               SRI.PRAVEEN.H.

RESPONDENTS:

      1        REGISTERING AUTHORITY
               SUB REGIONAL TRANSPORT OFFICE, KOTTARAKKARA,
               KOLLAM DISTRICT-691506.

      2        TRANSPORT COMMISSIONER,
               TRANS TOWERS, VAZHUTHACAUD,
               THIRUVANANTHAPURAM-695014.




     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
10.02.2021, ALONG WITH WP(C).23384/2020(W), THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)Nos.23384 & 23627 of 2020     3


                             JUDGMENT

[ WP(C).23384/2020, WP(C).23627/2020 ]

Dated this the 10th day of February 2021

Learned counsel for the petitioners seeks permission to withdraw

the writ petitions.

Permission granted and these writ petitions are dismissed as

withdrawn.

Sd/-

A.M.BADAR

JUDGE

smp