Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Against The Judgment In Wpc ... vs By Adv. Sri.G.S.Reghunath
2021 Latest Caselaw 4943 Ker

Citation : 2021 Latest Caselaw 4943 Ker
Judgement Date : 10 February, 2021

Kerala High Court
Against The Judgment In Wpc ... vs By Adv. Sri.G.S.Reghunath on 10 February, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

             THE HONOURABLE MR. JUSTICE SHAJI P.CHALY

    WEDNESDAY, THE 10TH DAY OF FEBRUARY 2021 / 21ST MAGHA,1942

        Con.Case(C).No.1392 OF 2018(S) IN WP(C). 3290/2017

  AGAINST THE JUDGMENT IN WPC 3290/2017 DATED 13-03-2017 OF HIGH
                         COURT OF KERALA


PETITIONER/PETITIONER

             P.DILEEP, AGED 55 YEARS,
             S/O.PRABHAKARAN, 'DEEPAM',RAMACHAM VILA,
             ATTINGAL,THIRUVANANTHAPURAM.

             BY ADV. SRI.G.S.REGHUNATH

RESPONDENT/4TH RESPONDENT

             PAUL ANTONY
             AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
             CHIEF SECRETARY TO GOVERNMENT,SECRETARIAT,
             THIRUVANANTHAPURAM - 695 001.


             SRI.SURIN GEORGE IPE

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD
ON 10.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                        2

Con.Case(C).No.1392 OF 2018(S) IN WP(C).3290/2017




                                JUDGMENT

Dated this the 10th day of February 2021

This contempt petition is filed complaining that

directives contained in the judgment dated 13.03.2017

are not complied with.

2. However, today when the matter is taken up,

learned senior Government Pleader Sri.Surin George Ipe,

submitted that in accordance with the directions issued

by this Court, orders are passed on 20.08.2018.

Therefore, I do not find any reason to pursue the

Contempt case any further.

The Contempt of Court case is closed accordingly.

Sd/-

SHAJI P.CHALY JUDGE Hmh

Con.Case(C).No.1392 OF 2018(S) IN WP(C).3290/2017

APPENDIX PETITIONER'S EXHIBITS

ANNEXURE I CERTIFIED COPY OF THE JUDGMENT DATED 13.03.2017 IN W.P.(C)NO.3290/2017 OF THIS HON'BLE COURT

ANNEXURE II THE TRUE COPY OF THE PROCEEDINGS OF THE 2ND RESPONDENT IN WPC DATED 23.08.2016

ANNEXURE III THE TRUE COPY OF THE REPRESENTATION DATED 05.04.2018 SUBMITTED BEFORE THE RESPONDENT.

ANNEXURE IV THE TRUE COPY OF THE JUDGMENT DATED 15.07.2015 IN WPC NO.9927/2014 OF THIS HON'BLE COURT

RESPONDENT'S EXHIBITS NIL

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter