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Against The Judgment In Wpc ... vs By Advs
2021 Latest Caselaw 4942 Ker

Citation : 2021 Latest Caselaw 4942 Ker
Judgement Date : 10 February, 2021

Kerala High Court
Against The Judgment In Wpc ... vs By Advs on 10 February, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MR. JUSTICE SHAJI P.CHALY

    WEDNESDAY, THE 10TH DAY OF FEBRUARY 2021 / 21ST MAGHA,1942

          Con.Case(C).No.1443 OF 2018(S) IN WP(C). 40199/2017

 AGAINST THE JUDGMENT IN WPC 40199/2017 DATED 26-03-2018 OF HIGH
                         COURT OF KERALA


PETITIONER/PETITIONER IN WPC

               JOSEPH JOHN
               MONIPILLIL HOUSE, AVOLY P.O,ANICADU,
               MUVATTUPUZHA,ERNAKULAM DISTRICT.

               BY ADVS.
               SRI.JOMY GEORGE
               KUM.N.R.ATHIRA
               SMT.M.V.BABY
               SRI.DEEPAK MOHAN
               SMT.A.MINI JOSEPH

RESPONDENTS/RESPONDENTS 1 TO 7 IN WPC:

      1        A. KOWSIBAN
               AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
               MANAGING DIRECTOR, KERALA WATER AUTHORITY,
               JALA BHAVAN, VELLAYAMBALAM,THIRUVANANTHAPURAM -
               695033.

      2        SWAMINATHAN
               AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
               SUPERINTENDING ENGINEER, P.H.CIRCLE,
               KERALA WATER AUTHORITY,KOTTAYAM - 686002.

      3        MADHU
               AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
               SUPERINTENDING ENGINEER, P.H.CIRCLE,
               PATHANAMTHITTA,KERALA WATER AUTHORITY,
               THIRUVALLA - 689101.

      4        PRAKASHAN
               AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
               SUPERINTENDING ENGINEER, KERALA WATER AUTHORITY, P.H.
               CIRCLE, PALAKKAD - 678001.

      5        P. USHA
               AGE AND FATHER'S NAME NOT KNOWN TO THE
               PETITIONER,EXECUTIVE ENGINEER, KERALA WATER
                                              2

Con.Case(C).No.1443 OF 2018(S) IN WP(C). 40199/2017

                AUTHORITY,PROJECT DIVISION, KALMANDAPAM,
                PALAKKAD - 678001.

        6       SAJEEV
                AGE AND FATHER'S NAME NOT KNOWN TO THE
                PETITIONER, EXECUTIVE ENGINEER, KERALA WATER
                AUTHORITY,
                PROJECT DIVISION,ADOOR - 691523.

        7       JOACHAN JOSEPH
                AGE AND FATHER'S NAME NOT KNOWN TO THE
                PETITIONER, EXECUTIVE ENGINEER, KERALA WATER
                AUTHORITY,
                PROJECT DIVISION, KOTTAYAM - 686002.


                SRI.P.BENJAMIN PAUL, SC, KWA

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 10.02.2021, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
                                              3

Con.Case(C).No.1443 OF 2018(S) IN WP(C). 40199/2017




                                JUDGMENT

Dated this the 10th day of February 2021

This contempt petition is filed complaining

that the directives contained in the judgment in

W.P.(C)No.40199/2017 dated 26.03.2018 is not

complied with.

2. However, today when the matter is taken up,

learned counsel for the petitioner submitted that

the directions are complied with. Therefore, I do

not find any reason to pursue the contempt case any

further.

The Contempt of Court case is closed,

accordingly.

Sd/-

SHAJI P.CHALY JUDGE Hmh

Con.Case(C).No.1443 OF 2018(S) IN WP(C). 40199/2017

APPENDIX PETITIONER'S EXHIBITS

ANNEXURE A1 CERTIFIED COPY OF THE JDUGMENT DATED 26.03.2018 OF THIS HON'BLE COURT IN W.P.(C)NO.40199/2017

RESPONDENT'S EXHIBITS NIL

 
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