Prakashan vs Sri.T.V.Subhash. I.A.S
2021 Latest Caselaw 4938 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

          THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

    WEDNESDAY, THE 10TH DAY OF FEBRUARY 2021 / 21ST MAGHA,1942

          Con.Case(C).No.2015 OF 2020 IN WP(C). 16447/2020

   AGAINST THE JUDGMENT IN WP(C) 16447/2020(E) OF HIGH COURT OF
                              KERALA

PETITIONER/PETITIONER:

             PRAKASHAN
             AGED 43 YEARS
             S/O.GOVINDAN NAIR, MENAYIL HOUSE,
             SANKARANELLUR P.O., THALASSERY, KANNUR-670643.

             BY ADV. SRI.I.DINESH MENON

RESPONDENTS/RESPONDENTS:

      1      SRI.T.V.SUBHASH. I.A.S,
             DISTRICT COLLECTOR AND CHAIRMAN,
             REGIONAL TRANSPORT AUTHORITY, KANNUR,
             OFFICE OF THE REGIONAL TRANSPORT OFFICER,
             KANNUR-670001. (FATHER'S NAME AND AGE IS NOT KNOWN TO
             THE PETITIONER).

      2      SRI.K.PADMAKUMAR,
             DEPUTY TRANSPORT COMMISSIONER AND MEMBER,
             REGIONAL TRANSPORT AUTHORITY, KANNUR,
             OFFICE OF THE REGIONAL TRANSPORT OFFICER,
             KANNUR-670001. (FATHER'S NAME AND AGE IS NOT KNOWN TO
             THE PETITIONER).

      3      SRI.YATHISH CHANDRA, I.P.S,
             DISTRICT POLICE CHIEF AND MEMBER,
             REGIONAL TRANSPORT AUTHORITY, KANNUR,
             OFFICE OF THE REGIONAL TRANSPORT OFFICER,
             KANNUR-670001. (FATHER'S NAME AND AGE IS NOT KNOWN TO
             THE PETITIONER).

      4      SRI.E.S.UNNIKRISHNAN,
             SECRETARY, REGIONAL TRANSPORT AUTHORITY,
             KANNUR, OFFICE OF THE REGIONAL TRANSPORT OFFICER,
             KANNUR-670001.
             (FATHER'S NAME AND AGE IS NOT KNOWN TO THE
             PETITIONER).


             SMT SHEEJA CS, GP
 Con.Case(C).No.2015 OF 2020

IN WP(C). 16447/2020          2

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY
HEARD ON 10.02.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con.Case(C).No.2015 OF 2020

IN WP(C). 16447/2020               3




                               JUDGMENT

Today, when the matter was taken up, Smt.Sheeja C.S., the learned

Government Pleader submits that the directions in the judgment have been

complied with in the RTA meeting held on 5.2.2021.

The said submission is recorded and the Contempt Case is closed.

Sd/-

RAJA VIJAYARAGHAVAN V

JUDGE sru Con.Case(C).No.2015 OF 2020

APPENDIX

PETITIONER'S EXHIBITS:

ANNEXURE A1 TRUE COPY OF THE JUDGMENT IN W.P(C)NO.16447/2020 DATED 19.08.2020.

RESPONDENTS EXHIBITS:NIL