K.Subash vs K.Anilkumar
2021 Latest Caselaw 4848 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

   WEDNESDAY, THE 10TH DAY OF FEBRUARY 2021 / 21ST MAGHA,1942

            RP.No.1140 OF 2017(K) IN WP(C). 2302/2011

 AGAINST THE JUDGMENT IN WPC 2302/2011 DATED 03-11-2017 OF HIGH
                        COURT OF KERALA


REVIEW PETITIONER/S:

      1         K.SUBASH
                S/O. KUNJUPILLAI, SREE NILAYAM, NJAKKANAL P.
                O.,OCHIRA, KOLLAM-690533.

      2         S. SURESHKUMAR
                S/O. SANKARAN, KALEEKAL PADEETTATHIL, MEMANA,
                OCHIRA P.O., KOLLAM.

      3         K. S. SANTHOSH KUMAR
                THOPPIL VEEDU, MEMANA, OCHIRA P.O., KOLLAM.

                BY ADV. SRI.P.C.SASIDHARAN

RESPONDENT/S:

      1         K.ANILKUMAR
                S/O. KARUNAKARAN NAIR, POOYAMPILLY THARAYIL,
                VALIYAKULANGARA, OCHIRA P.O., KOLLAM DISTRICT.

      2         VIDYA DEVI
                W/O. ANIL KUMAR, POOYAMPILLY THARAYIL,
                VALIYAKULANGARA, OCHIRA P.O., KOLLAM DISTRICT.

      3         OACHIRA SERVICE CO-OPERATIVE BANK LTD. NO.1391
                REPRESENTED BY ITS SECRETARY, OACHIRA P.O., KOLLAM-
                690526.

      4         JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES GENERAL
                KOLLAM-691013.

    BY    DR.K.P.PRADEEP
          ADV. P.M.MOHAMMAD SHIRAZ
          ADV. S.GOPINATHAN, SR.GP

     THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
10.02.2021, ALONG WITH RP.1142/2017(W), THE COURT ON THE SAME
DAY PASSED THE FOLLOWING:
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

   WEDNESDAY, THE 10TH DAY OF FEBRUARY 2021 / 21ST MAGHA,1942

             RP.No.1142 OF 2017 IN WP(C). 35987/2010

  AGAINST THE JUDGMENT IN WPC 35987/2010 DTD 3/11/2017 OF HIGH
                        COURT OF KERALA


REVIEW PETITIONER/S:

      1         K. SUBASH
                S/O. KUNJUPILLAI, SREE NILAYAM, NJAKKANAL P.O.,
                OCHIRA, KOLLAM - 690 533.

      2         S. SURESHKUMAR
                S/O. SANKARAN, KALEEKAL PADEETTATHIL, MEMANA,
                OCHIRA P.O., KOLLAM.

      3         K.S. SANTHOSH KUMAR
                THOPPIL VEEDU, MEMANA, OCHIRA P.O., KOLLAM.

                BY ADV. SRI.P.C.SASIDHARAN

RESPONDENT/S:

      1         R. RAJESH
                NERIYAMBALITHARAYIL, CHANGANKULANGARA, OCHIRA P.O.,
                KOLLAM.

      2         JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES GENERAL
                KOLLAM - 691 013.

      3         OACHIRA SERVICE CO-OPERATIVE BANK
                OACHIRA P.O., KOLLAM DISTRICT, REPRESENTED BY ITS
                SECRETARY, PIN - 690 526.

      4         SYAMA
                D/O. SANTHAMMA, SASI BHAVANAM, VALIYAKULANGARA,
                OCHIRA P.O., KOLLAM - 690 526.

      5         RAJEEV
                S/O. SANKARAN, SANKARALAYAM, VALIYAKULANGARA,
                OCHIRA P.O., KOLLAM - 690 526.

      6         DEEPA
                D/O. SASI, SANKARALAYAM, VALIYAKULANGARA, OCHIRA
                P.O., KOLLAM - 690 526.
                R.P.No.1142/2017



      7        ANITHA
               W/O. LATE DEVADATHAN, RESIDING AT CHEMPUVILAYIL
               HOUSE, VALIYAKULANGARA, OCHIRA P.O., KOLLAM - 690
               526.

          BY    ADV. RV SREEJITH
                ADV. S.GOPINATHAN, SR.GP
     THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
10.02.2021, ALONG WITH RP.1140/2017(K), THE COURT ON THE SAME
DAY PASSED THE FOLLOWING:
                              ORDER

[ RP.1140/2017, RP.1142/2017 ]

Dated this the 10th day of February 2021

Both sides submit that the matter has become

infructuous. Recording the said submission, the review

petitions are dismissed as infructuous.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

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