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Petitioner In Wpc vs 2Nd Respondent In Wpc
2021 Latest Caselaw 4772 Ker

Citation : 2021 Latest Caselaw 4772 Ker
Judgement Date : 9 February, 2021

Kerala High Court
Petitioner In Wpc vs 2Nd Respondent In Wpc on 9 February, 2021
            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

              THE HONOURABLE SMT. JUSTICE P.V.ASHA

    TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942

        Con.Case(C).No.1842 OF 2020 IN WP(C). 5571/2020

 AGAINST THE JUDGMENT DATED 11.3.2020 IN WP(C) 5571/2020(V) OF
                     HIGH COURT OF KERALA


PETITIONER:PETITIONER IN WPC

             AMMINI. M
             AGED 61 YEARS
             W/O MANI,
             RETD. SANITATION WORKER,
             PALAKKAD MUNICIPALITY, PALAKKAD-678001,
             RESIDING AT THEKKUMPURAM VEEDU,
             KOOTTUPATHA, MUNDUR,
             PALAKKAD-678592.

             BY ADV. SRI.U.BALAGANGADHARAN



RESPONDENT:2ND RESPONDENT IN WPC

             MR. RAGHURAMAN
             AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
             THE SECRETARY,
             PALAKKAD MUNICIPALITY, PALAKKAD-678001.


             SRI.BINOY VASUDEVAN,    STANDING COUNSEL



     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 09.02.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                      P.V.ASHA, J.
                  -----------------------------------------------------
                         Cont.Case(C) No.1842 of 2020-S
                                            in
                              W.P(c) No.5571 of 2020
                   ----------------------------------------------------
                      Dated this the 9th day of January, 2021

                                 JUDGMENT

The learned counsel on both sides submit that the directions contained in the

judgment dated 11.03.2020 in WP(C).No.5571 of 2020 are complied with.

Accordingly, the Contempt Case is closed.

                                                      Sd/-      (P.V.ASHA, JUDGE)

rtr/

Con.Case(C).No.1842 OF 2020

APPENDIX

PETITIONER'S EXHIBITS:

ANNEXURE-A1 CERTIFIED COPY OF THE JUDGMENT DATED 11.3.2020 IN WPC NO.5571 OF 2020.

ANNEXURE-A2 A TRUE COPY OF THE COVERING LETTER DATED 13.3.2020.

 
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