Sajeesh K.Varghese vs P.A.Abeesh
2021 Latest Caselaw 4758 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                THE HONOURABLE MR.JUSTICE SATHISH NINAN

         TUESDAY, THE 09TH DAY OF FEBRUARY 2021/20TH MAGHA,1942

                       M.A.C.A.No.682 OF 2017(C)

(AGAINST THE AWARD IN OPMV 689/2014 DATED 31-08-2016 OF MOTOR ACCIDENT
                     CLAIMS TRIBUNAL, ERNAKULAM)


  APPELLANT/PETITIONER:

              SAJEESH K.VARGHESE,
              AGED 26 YEARS, S/O.VARGHESE,
              KODIYANATHARA HOUSE,
              M.L.A. ROAD (KALLUCHIRA), PALLURUTHY,
              COCHIN-5.

              BY ADVS.
              SRI.RAHUL SASI
              SMT.NEETHU PREM


 RESPONDENTS/RESPONDENTS:

     1        P.A.ABEESH,
              S/O.ABOOBACKER, HOUSE NO.11/558,
              PATTATHILCHIRA HOUSE, PATTALAM,
              FORTCOCHIN, COCHIN-682 001.

     2        THE RELIANCE GENERAL INSURANCE CO.LTD.,
              KADAVANTHRA - 682 001.

              R1 BY ADV. SRI.R.AJITH KUMAR 12884
              R2 BY ADV. SRI.R.AJITH KUMAR (128/84)

       THIS MOTOR ACCIDENT CLAIMS APPEAL HAVING BEEN FINALLY
  HEARD ON 09.02.2021, THE COURT ON THE SAME DAY DELIVERED THE
  FOLLOWING:
 M.A.C.A.No.682 OF 2017(C)


                               2




                            JUDGMENT

Memo recorded. Appeal is dismissed as not pressed.

Sd/-

SATHISH NINAN

JUDGE

ss