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V.P.Abdul Salam vs Unknown
2021 Latest Caselaw 4756 Ker

Citation : 2021 Latest Caselaw 4756 Ker
Judgement Date : 9 February, 2021

Kerala High Court
V.P.Abdul Salam vs Unknown on 9 February, 2021
            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

            THE HONOURABLE MR. JUSTICE SATHISH NINAN

    TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942

                      OP(C).No.369 OF 2021

      E.P.NO. 27/2020 IN OS 27/2015 OF SUB COURT, VADAKARA

                         ------------


PETITIONER/JUDGMENT DEBTOR/DEFENDANT:

             V.P.ABDUL SALAM
             AGED 47 YEARS
             S/O. ABDULLA, RESIDING AT METAHALE VALLAM PURATHU
             VEEDU, CHELAKKAD AMSOM, KUTTIPPURAM DESOM VADAKARA
             TALUK, KOZHIKODE DISTRICT,

             BY ADV. SHRI.SUMEEN S.

RESPONDENTS/DECREE HOLDERS/LEGAL HEIRS OF THE DECEASED
PLAINTIFF:

      1      PREETHA
             AGED 57 YEARS
             W/O. LATE O.M. DEVADAS, RESIDING AT SREEKURUMA
             BHAGAVATHY TEMPLE, MUZHUPPILANGAD POST,
             MUZHUPPILANGAD AMSOM DESOM, KANNUR TALUK, KANNUR
             DISTRICT.

      2      ATHUL DEVADAS
             AGED 33 YEARS
             S/O. LATE O.M. DEVADAS, RESIDING AT SREEKURUMA
             BHAGAVATHY TEMPLE, MUZHUPPILANGAD POST,
             MUZHUPPILANGAD AMSOM DESOM, KANNUR TALUK, KANNUR
             DISTRICT.

      3      ANAGHA DEVADAS
             AGED 27 YEARS
             D/O. LATE O.M. DEVADAS, RESIDING AT SREEKURUMA
             BHAGAVATHY TEMPLE, MUZHUPPILANGAD POST,
             MUZHUPPILANGAD AMSOM DESOM, KANNUR TALUK, KANNUR
             DISTRICT.


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 09.02.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                        Sathish Ninan, J.
              ==============================
                   O.P(C) No.369 of 2021
                ==========================
         Dated this the 9th day of February, 2021

                            JUDGMENT

Learned counsel for the petitioner seeks

permission to withdraw the original petition without

prejudice to his rights. Permission granted.

Original petition dismissed as withdrawn.

Sd/- Sathish Ninan, Judge vdv APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 THE TRUE COPY OF THE ORDER DATED 20.01.2021 IN IA NO. 01 OF 2020 IN O.S 27 OF 2015.

------------

 
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