Citation : 2021 Latest Caselaw 4746 Ker
Judgement Date : 9 February, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942
WP(C).No.28715 OF 2020(L)
PETITIONER:
SOMAN P.S.
AGED 53 YEARS
S/O.SUBRAMANIAN, RESIDING AT PADATHUPARAMBIL,
POYYA, THRISSUR.
BY ADV. SRI.S.SUJIN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT, JAGATHY,
THIRUVANANTHAPURAM -695014.
2 THE MANAGER,
A.K.M. HIGH SCHOOL, PUTHAN VELIKARA MALA ROAD,
POYYA, IRINJALAKUDA, THRISSUR-680733.
3 THE DISTRICT EDUCATION OFFICER,
IRINJALAKUDA, THRISSUR-680121.
SR GP, NISHA BOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
09.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.28715 OF 2020
2
JUDGMENT
Dated this the 9th day of February 2021
It is submitted by the learned counsel for the petitioner that
pursuant to the filing of this writ petition, the petitioner has received
the salary.
The writ petition is therefore closed, recording the submission.
Sd/-
ANU SIVARAMAN JUDGE NP WP(C).No.28715 OF 2020
APPENDIX PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE JUDGMENT DATED 25.3.2013 IN WP(C)6928 OF 2008.
EXHIBIT P2 TRUE COPY OF THE ORDER DATED 29.8.2014 IN CIVIL APPEAL NO.8374 OF 2014.
EXHIBIT P3 TRUE COPY OF ORDER DATED 15.11.2017 IN C.C.C.NO.1316 OF 2014.
EXHIBIT P4 TRUE COPY OF THE ORDER DATED 22.10.2019 IN SPECIAL LEAVE TO APPEAL NO.33035 OF 2017.
EXHIBIT P5 TRUE COPY OF THE ORDER DATED 14.1.2020 IN PETITION FOR SPECIAL LEAVE TO APPEAL NO.33035 OF 2017.
RESPONDENT'S/S EXHIBITS: NIL
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