T.M.Nazar vs The District Collector
2021 Latest Caselaw 4738 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE SMT. JUSTICE P.V.ASHA

     TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942

                       WP(C).No.753 OF 2021(T)


PETITIONER:

               T.M.NAZAR,
               AGED 51 YEARS,
               S/O.MUSTHAFA, VAZHAILIPARAMBIL, UC COLLAGE P.O,
               ALUVA.

               BY ADVS.
               SRI.A.T.ANILKUMAR
               SMT.V.SHYLAJA

RESPONDENTS:

      1        THE DISTRICT COLLECTOR,
               ERNAKULAM DISTRICT, CIVIL STATION,
               KAKKANAD, PIN-682 030.

      2        THE ADDITIONAL DISTRICT MAGISTRATE
               ACTING AS CHAIRMAN,
               ERNAKULAM CIVIL STATION CANTEEN MANAGING COMMITTEE,
               CIVIL STATION, KAKKANAD, PIN-682 030.

               BY ADV. SMT.PRINCY XAVIER, GOVERNMENT PLEADER

THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION              ON
09.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.753 OF 2021(T)

                                      2



                                JUDGMENT

The writ petition was filed

complaining that the canteen, which was

being run by the petitioner since the year

2012 is going to be allotted to third

parties. Petitioner sought for a direction

to the respondents to allow him to continue

to run the canteen without insisting rent,

electricity or water charges.

2. The learned Government Pleader on

instructions submitted that the petitioner

was allowed to run the canteen only for the

period up to 31.12.2020. Since petitioner

expressed his unwillingness to run the

canteen paying the rent, electricity charge

etc, the same has been allotted to

Kudumbasree. The Kudumbasree has already

started running the canteen. WP(C).No.753 OF 2021(T)

Therefore nothing remains in this

writ petition. The writ petition is

accordingly dismissed. Sd/-

P.V.ASHA JUDGE ww WP(C).No.753 OF 2021(T)

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 THE TRUE COPY OF THE ORDER ISSUED BY THE 1ST RESPONDENT DATED 24.12.2020.

EXHIBIT P2 THE TRUE COPY OF THE REQUEST SUBMITTED BY THE PETITIONER TO THE 2ND RESPONDENT.