The Manager vs Dr.Usha Titus I.A.S
2021 Latest Caselaw 4730 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

                THE HONOURABLE SMT. JUSTICE P.V.ASHA

    TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942

        Con.Case(C).No.1885 OF 2020 IN WP(C). 33826/2019

AGAINST THE JUDGMENT DATED 2.7.2020 IN WP(C).NO.33826/2019(C) OF
                      HIGH COURT OF KERALA


PETITIONER:

              THE MANAGER, PRAJYOTI NIKETAN COLLEGE
              PUDUKAD, THRISSUR DISTRICT, PIN - 680 301.

              BY ADVS.
              SRI.C.V.SHAJU
              SRI.P.P.BIJU

RESPONDENT:

              DR.USHA TITUS I.A.S
              AGED 59 YEARS
              W/O.NOT KNOWN TO THE PETITIONER, PRINCIPAL
              SECRETARY, HIGHER EDUCATION DEPARTMENT, GOVERNMENT
              SECRETARIAT, THIRUVANANTHAPURAM - 695 001.



              SMT.PRINCY XAVIER, GOVERNMENT PLEADER


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 09.02.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                    P.V.ASHA, J.
                -----------------------------------------------------
                       Cont.Case(C) No.1885 of 2020-S
                                          in
                          W.P(c) No.33826 of 2019-C
                 ----------------------------------------------------
                    Dated this the 8th day of January, 2021

                               JUDGMENT

The learned Government Pleader submits that the

Government has already issued orders in compliance with

Annexure-I judgment.

Accordingly, the Contempt Case is closed.

Sd/-

(P.V.ASHA, JUDGE)

rtr/ Cont.Case(C) No.1885 of 2020-S

APPENDIX

PETITIONER'S EXHIBITS:

ANNEXURE I CERTIFIED COPY OF THE JUDGMENT DATED 02/07/2020 IN WP(C) NO.33826/2019-C OF THIS HON'BLE COURT.

ANNEXURE II TRUE COPY OF THE REQUEST DATED 22/07/2020 SUBMITTED BY THE 1ST PETITIONER BEFORE THE 2ND RESPONDENT.

ANNEXURE III TRUE COPY OF THE LETTER OF THE 2ND PETITIONER ABOUT THE PROPOSAL VIDE NO.A9/SST/2020 FOR ONWARD TRANSMISSION TO THE PRINCIPAL SECRETARY OF HIGHER EDUCATION DEPARTMENT DATED 23/07/2020.

ANNEXURE IV TRUE COPY OF THE LETTER NO.A3/2908/2020/DCEDDTSR DATED 03/08/2020 FROM DEPUTY DIRECTOR THRISSUR TO THE 4TH RESPONDENT, DIRECTOR OF COLLEGIATE EDUCATION.