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Praveena V.U vs Ajithkumar
2021 Latest Caselaw 4708 Ker

Citation : 2021 Latest Caselaw 4708 Ker
Judgement Date : 9 February, 2021

Kerala High Court
Praveena V.U vs Ajithkumar on 9 February, 2021
        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                              &

              THE HONOURABLE MR.JUSTICE C.S.DIAS

TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942

                    OP (FC).No.626 OF 2018

AGAINST THE ORDER/JUDGMENT IN OPGW 620/2016 DATED 31-07-
            2018 OF FAMILY COURT,TRIVANDRUM


PETITIONER:

              PRAVEENA V.U, AGED 25 YEARS, D/O UNNIKRISHNAN,
              T.C.NO.55/1183, ANAND NAGAR, NEAR SHANKAR
              NAGAR, NEERAMANKARA, KARAMANA.P.O,
              THIRUVANANTHAPURAM FROM KUNNATHUPRABU HOUSE,
              PADALAKKAL LANE, KODUNGALLOOR P.O, ALUVA.

              BY ADV. SRI.M.R.SASITH

RESPONDENT:

              AJITHKUMAR, RAM NIVAS, PATTUKALAM, VELIYACODE,
              MARANALLOOR.P.O, THIRUVANANTHAPURAM-695 001.

              R1 BY ADV. SRI.BASANT BALAJI

     THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON
09-02-2021 THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 OP (FC).No.626 OF 2018

                              ..2..




                          JUDGMENT

Dated this the 9th day of February 2021

A.Muhamed Mustaque, J

The learned Counsel for the petitioner submits that the

petitioner does not want to pursue this original petition.

Taking note of the said submission, this original petition is

dismissed as not pressed.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

C.S.DIAS

JUDGE

PR OP (FC).No.626 OF 2018

..3..

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF OP (G AND W) NO 620/2016 FILED BY THE RESPONDENT BEFORE FAMILY COURT, THIRUVANANTHAPURAM

EXHIBIT P2 TRUE COPY ORDER PASSED BY FAMILY COURT THIRUVANANTHAPURAM IN IA NO 1429/2016 IN OP(G & W) NO 620/2016

EXHIBIT P3 TRUE COPY OF ORDER IN OP(FC) 453/2016 OF HIGH COURT OF KERALA.

EXHIBIT P4 TRUE COPY OF IA NO 2016/2018 IN OP NO (G&W) NO 620/2016

EXHIBIT P5 CERTIFIED COPY OF ORDER IN IA NO 2016/2018 IN OP(G&W) NO 620/2016

EXHIBIT P6 TRUE LEASE AGREEMENT EXECUTED BY PETITIONER WITH DILEEP KUMAR THE POWER ATTORNEY HOLDER OF UDAYAKUMAR.

EXHIBIT P7 TRUE COPY OF INVITATION CARD OF THE MARRIAGE OF THE PETITIONER'S BROTHER.

 
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