Praveen.P.Nair vs Kerala University
2021 Latest Caselaw 4675 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE AMIT RAWAL

    TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942

                      WP(C).No.18273 OF 2015(H)



PETITIONERS:

      1        PRAVEEN.P.NAIR,
               AGED 22 YEARS,
               6TH SEMESTER STUDENT IN MECHANICAL ENGINEERING,
               UKF COLLEGE OF ENGINEERING & TECHNOLOGY,
               MEENAMBALAM, PUTHENKULAM.P.O,(VIA)PARIPPALLY,
               KOLLAM DISTRICT.

      2        AKHIL SUBASH,
               6TH SEMESTER STUDENT IN CIVIL ENGINEERING,
               UKF COLLEGE OF ENGINEERING & TECHNOLOGY,
               MEENAMBALAM, PUTHENKULAM.P.O,
               (VIA)PARIPPALLY,KOLLAM DISTRICT.

      3        SAIDALI.S,
               6TH SEMESTER STUDENT IN CIVIL ENGINEERING,
               UKF COLLEGE OF ENGINEERING & TECHNOLOGY,
               MEENAMBALAM, PUTHENKULAM.P.O,
               (VIA)PARIPPALLY, KOLLAM DISTRICT.

      4        AJULAL.H.S,
               6TH SEMESTER STUDENT IN CIVIL ENGINEERING,
               UKF COLLEGE OF ENGINEERING & TECHNOLOGY,
               MEENAMBALAM, PUTHENKULAM.P.O,
               (VIA)PARIPPALLY, KOLLAM DISTRICT.

      5        SIYAD.H.S
               6TH SEMESTER STUDENT IN CIVIL ENGINEERING,
               UKF COLLEGE OF ENGINEERING & TECHNOLOGY,
               MEENAMBALAM, PUTHENKULAM.P.O, (VIA)PARIPPALLY,
               KOLLAM DISTRICT.

      6        RIZWAN.K
               6TH SEMESTER STUDENT IN CIVIL ENGINEERING,
               UKF COLLEGE OF ENGINEERING & TECHNOLOGY,
               MEENAMBALAM,PUTHENKULAM.P.O, (VIA)PARIPPALLY,
               KOLLAM DISTRICT.
 WP(C).No.18273 OF 2015(H)           2




                BY ADVS.
                DR.K.P.SATHEESAN (SR.)
                SRI.MOHANDAS.B
                SRI.ANOOP.V.NAIR
                SRI.M.R.JAYAPRASAD

RESPONDENTS:

       1       KERALA UNIVERSITY
               THIRUVANANTHAPURAM,REPRESENTED BY ITS REGISTRAR.

       2       THE VICE CHANCELLOR
               KERALA UNIVERSITY,THIRUVANANTHAPURAM-695001.

       3       THE CONTROLLER OF EXAMINATIONS
               KERALA UNIVERSITY,THIRUVANANTHAPURAM-695001.

       4       THE PRINCIPAL
               UKF COLLEGE OF ENGINEERING &
               TECHNOLOCY,MEENAMBALAM, PUTHENKULAM.P.O,
               (VIA)PARIPPALLY, KOLLAM DISTRICT.


               R1 BY ADV. SRI.PAUL JACOB P
               R1 BY SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
09.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.18273 OF 2015(H)

                                  3




                            JUDGMENT

Dated this the 9th day of February 2021

The learned Standing Counsel for the University submits

that no cause of action survives in favour of the petitioner as

the petitioner was permitted to attend the 5 th semester B.Tech

examination. Hence, the writ petition is dismissed as

infructuous.

Sd/-

AMIT RAWAL

JUDGE

ab APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 EXT.P1 TRUE COPY OF JUDGMENT IN W.P(C)33702/2014 OF THIS HON'BLE COURT

EXHIBIT P2 EXT.P2 TRUE COPY OF JUDGMENT IN W.P(C)32942/2014 OF THIS HON'BLE COURT

EXHIBIT P3 EXT.P3 TRUE COPY OF THE JUDGMENT IN W.P(C)33661/2014 OF THIS HON'BLE COURT

EXHIBIT P4 EXT.P4 TRUE COPY OF JUDGMENT PASSED BY THIS HON'BLE COURT IN WRIT APPEAL 1837/14

EXHIBIT P5 EXT.P5 TRUE COPY OF RECEIPTS ISSUED AT THE TIME OR REMITTANCE OF FEES FOR THE 6TH SEMESTER EXAMINATIONS TO THE IST PETITIONER

EXHIBIT P6 EXT.P5(A) TRUE COPY OF RECEIPTS ISSUED AT THE TIME OF REMITTANCE OF FEES FOR THE 6TH SEMESTER EXAMINATIONS TO THE 2ND PETITIONER

EXHIBIT P7 EXT.P5(B) TRUE COPY OF RECEIPTS ISSUED AT THE TIME OF REMITTANCE OF FEES FOR THE 6TH SEMESTER EXAMINATIONS TO THE 3RD PETITIONER

EXHIBIT P8 EXT.P5(C) TRUE COPY OF RECEIPTS ISSUED AT THE TIME OF REMITTANCE OF FEES FOR THE 6TH SEMESTER EXAMINATIONS TO THE 4TH PETITIONER.

EXHIBIT P9 EXT.P5(D) TRUE COPY OF RECEIPTS ISSUED AT THE TIME OF REMITTANCE OF FESS FOR THE 6TH SEMESTER EXAMINATIONS TO THE 5TH PETITIONER

EXHIBIT P10 EXT.P6 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONERS 1 TO 6 DATED 04.06.2015 BEFORE THE 2ND RESPONDENT'S OFFICE.