Dr. Rajitha Kumar.S vs Cochin University Of Science And ...
2021 Latest Caselaw 4668 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

     TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942

                      WP(C).No.26502 OF 2020(K)


PETITIONER:

               DR. RAJITHA KUMAR.S, PROFESSOR, SCHOOL OF MANAGEMENT
               STUDIES, COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY,
               KOCHI-682022.

               SRI.P.RAVINDRAN (SR.)
               SMT.LAKSHMI RAMADAS
               SMT.APARNA RAJAN
               SRI.SREEDHAR RAVINDRAN

RESPONDENTS:

      1        COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
               REPRESENTED BY ITS REGISTRAR,
               KOCHI-682022.

      2        THE VICE CHANCELLOR,
               COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY,
               KOCHI-682022.

      3        DR.JAGATHY RAJ.V.P,
               PROFESSOR, SCHOOL OF MANAGEMENT STUDIES,
               COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY,
               KOCHI-682022.

               SRI.S.P.ARAVINDAKSHAN PILLAY
               SRI.C.UNNIKRISHNAN (KOLLAM)
               SRI.SANJAY JOHNSON
               SRI.GAJENDRA SINGH RAJPUROHIT
               SRI.ANANDA PADMANABHAN
               SRI.MAHESH CHANDRAN
               SRI.M.R.RAJENDRAN NAIR (SR.)

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
09.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.26502 OF 2020(K)

                                     2


                               JUDGMENT

Dated this the 9th day of February 2021

The learned senior counsel Sri.P.Ravindran instructed

by Smt.Lakshmi Ramadas, appearing for the petitioner

submitted that since W.P.(C) No.1781/2021 has been filed, no

further reliefs are sought for in this writ petition; however,

praying that all contentions impelled by his client herein be

allowed to be raised in the new writ petition.

In the afore circumstances, this writ petition will stand

closed; acceding to the afore request of the learned senior

counsel.

Sd/- DEVAN RAMACHANDRAN

Stu JUDGE WP(C).No.26502 OF 2020(K)

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE ORDER ISSUED BY THE UNIVERSITY NO.AD.D3/20495/2001 DATED 16.01.2016

EXHIBIT P2 TRUE COPY OF THE NOTIFICATION ISSUED BY THE GOVERNMENT OF KERALA DATED 22.6.1991 NO.G.O.(MS)NO.120/91

EXHIBIT P2(A) TRUE COPY OF THE NOTIFICATION ISSUED BY 1ST RESPONDENT DATED 11.05.2020 NO.GA&EL.1/18584/2005-VOL.III

EXHIBIT P3 TRUE COPY OF THE ORDER ISSUED BY THE UNIVERSITY NO.AD.D3/41930/RH/2012 DATED 23.11.2017

EXHIBIT P4 TRUE COPY OF THE REQUEST SUBMITTED BY THE PETITIONER BEFORE RESPONDENTS 1 & 2 DATED 03.11.2020.

EXHIBIT P5 TRUE COPY OF THE LETTER SUBMITTED BY THE 3RD RESPONDENT BEFORE THE 1ST RESPONDENT DATED 18.07.2017 RECEIVED BY THE PETITIONER UNDER THE RIGHT TO INFORMATION ACT.

RESPONDENT'S ANNEXURES:

ANNEXURE I TRUE COPY OF THE NOTE SUBMITTED BY THE REGISTRAR TO THE SYNDICATE.

ANNEXURE II TRUE COPY OF THE RESOLUTION OF THE 681ST MEETING OF THE SYNDICATE DATED 20.11.2020.

ANNEXURE III TRUE COPY OF THE ORDER NO.CUSAT/AD(D).D3/2825/2020 DATED 27.11.2020

ANNEXURE IV TRUE COPY OF THE RESOLUTION PASSED BY THE 1ST RESPONDENT UNIVERSITY ON 21.12.2020

EXHIBIT R3(a) TRUE COPY OF THE BIO DATA OF THE 3RD RESPONDENT WP(C).No.26502 OF 2020(K)

EXHIBIT R3(b) TRUE COPIES OF THE CERTIFICATES POINTING AT THE LEARNING DISABILITIES OF THE SON OF THE 3RD RESPONDENT

EXHIBIT R3(c) TRUE COPIES OF THE ORDER APPOINTING DR.JUNAID BUSHIRI AND DR.MK JAYARAJ DATED 01.11.2016 AND 31.10.2019 RESPECTIVELY.

EXHIBIT R3(d) A TRUE COPY OF THE ORDER DATED 27.11.2020 NOMINATING THE 3RD RESPONDENT AS DIRECTOR OF SCHOOL OF MANAGEMENT STUDIES; CUSAT